High Courts31 Aug 2021Allowed
Khusboo Ara Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0104
Bihar Panchayat Raj Act, 2006 — Section 136(2)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 191 of 2,660
High Courts31 Aug 2021Dismissed
Vijay Kishore Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0103
Constitution of India, 1950 — Article 226, 227Bihar Pension Rules, 1950 — Rule 43B
High Courts31 Aug 2021Dismissed
Ram Naresh Singh Vs Union Of India
Patna High Court · (2021) 08 PAT CK 0102
Central Civil Services (Extraordinary Pension) Rules, 1939 — Section 3ABorder Security Force Rules, 1969 — Rule 18(3)
High Courts31 Aug 2021Allowed
Basant Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0101
Constitution of India, 1950 — Article 21
High Courts27 Aug 2021Disposed Of
Kesh Nath Yadav @ Kesh Nath Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0094
Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354B, 504Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2021Disposed Of
Joga Nand Safi Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0093
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 397, 436, 447, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2021Disposed Of
Govind Paswan Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0092
Indian Penal Code, 1860 — Section 34, 315, 323, 325, 341, 354, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2021Disposed Of
Akhilesh Chaudhary @ Akhileshwar Prasad Chaudhary Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0091
Indian Penal Code, 1860 — Section 34, 147, 148, 149, 307, 323, 324, 341, 342, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts27 Aug 2021Disposed Of
Pachiya Devi Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0090
Bihar Prohibition Excise Amendment Act, 2016 — Section 56(c), 62
High Courts26 Aug 2021Dismissed
Upendra Singh @ Upendra Prasad Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0089
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 341, 447Arms Act, 1959 — Section 27
High Courts26 Aug 2021Disposed Of
Dayal Yadav @ Deepak Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0088
Indian Penal Code, 1860 — Section 147, 148, 149, 307Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts26 Aug 2021Disposed Of
Rahul Raj Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0087
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts26 Aug 2021Disposed Of
Maqsood Alam Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0086
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts26 Aug 2021Disposed Of
Ranjit Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0085
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts26 Aug 2021Allowed
Binay Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0084
Indian Penal Code, 1860 — Section 120B, 304, 323, 419, 420, 427, 504Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts25 Aug 2021Dismissed
Rakesh Yadav Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0083
Indian Penal Code, 1860 — Section 34, 302, 364
High Courts25 Aug 2021Dismissed
Akash Kumar @ Golu Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0082
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 504, 506Arms Act, 1959 — Section 27
High Courts25 Aug 2021Allowed
Anil Tiwary Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0081
Indian Penal Code, 1860 — Section 34, 120B, 134, 302Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 154, 157, 161(3), 207, 313
High Courts25 Aug 2021Disposed Of
Avinash Kumar Vs Dwijendra Kumar
Patna High Court · (2021) 08 PAT CK 0080
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts24 Aug 2021Disposed Of
Balwant Tiwari Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0100
Bihar Prohibition and Excise (Amended) Act, 2018 — Section 30(a), 37(i)