High Courts09 Sept 2021Disposed Of

Chandra Kishore Jha Vs State Of Bihar

Patna High Court · (2021) 09 PAT CK 0038

Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts07 Sept 2021Allowed

Ramanand Rai Vs State Of Bihar

Patna High Court · (2021) 09 PAT CK 0028

Constitution Of India, 1950 — Article 12, 14, 32, 226, 298Bihar Contractor Registration Rules, 2007 — Rule 11
High Courts07 Sept 2021Disposed Of

Md. Shamim Vs State Of Bihar

Patna High Court · (2021) 09 PAT CK 0025

Constitution Of India, 1950 — Article 226Bihar Municipal Act, 2007 — Section 3(1)(a), 4, 5, 6, 8
High Courts07 Sept 2021Dismissed

Tanga Majdoor Sangh Vs State Of Bihar

Patna High Court · (2021) 09 PAT CK 0022

Constitution Of India, 1950 — Article 226Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 10Andhra Pradesh Land Encroachment Act, 1905 — Section 6
High Courts07 Sept 2021Dismissed

Gaurav Kumar Vs State Of Bihar

Patna High Court · (2021) 09 PAT CK 0021

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 414Code Of Criminal Procedure, 1973 — Section 173(2)
High Courts06 Sept 2021Dismissed

Om Prakash Singh Vs State Of Bihar

Patna High Court · (2021) 09 PAT CK 0020

Constitution Of India, 1950 — Article 14, 21, 226Code Of Criminal Procedure, 1973 — Section 2(h), 173, 173(2)Indian Penal Code, 1860 — Section 364