High Courts18 Aug 2021Disposed Of
Dhananjay Kumar @ Dhanannjay Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0064
Indian Penal Code, 1860 — Section 379, 461
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 193 of 2,660
High Courts18 Aug 2021Disposed Of
Rahul Kumar @ Doma @ Rahul Choudhary Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0063
High Courts18 Aug 2021Disposed Of
Shubham Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0062
Indian Penal Code, 1860 — Section 414, 420, 467, 468
High Courts18 Aug 2021Disposed Of
Lal Jha Vs Kameshwar Singh Darbhanga Sanskrit University
Patna High Court · (2021) 08 PAT CK 0061
High Courts18 Aug 2021
Rajesh Yadav Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0044
Indian Penal Code, 1860 — Section 34, 120B, 147, 149, 302, 307, 324, 452Code Of Criminal Procedure, 1973 — Section 144, 145, 313Arms Act, 1959 — Section 27
High Courts17 Aug 2021Disposed Of
Avinash Kumar @ Avinash Singh @ Abhinash Singh Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0059
Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Aug 2021Disposed Of
Vinod Ram Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0058
Indian Penal Code, 1860 — Section 34, 304BCode Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Aug 2021Dismissed
Ram Dayal Mahto Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0057
Indian Penal Code, 1860 — Section 34, 120B, 272, 273, 414Code Of Criminal Procedure, 1973 — Section 438Bihar Prohibition and Excise Act, 2016 — Section 30(a)
High Courts17 Aug 2021Disposed Of
Uma Shankar Singh @ Uma Shanker Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0056
Indian Penal Code, 1860 — Section 363, 365Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Aug 2021Disposed Of
Ramdasi Devi Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0055
High Courts17 Aug 2021Allowed
Hafiz Mian @ Hafiz Miya Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0043
Indian Penal Code, 1860 — Section 34, 302, 307, 323, 325, 341, 504Code Of Criminal Procedure, 1973 — Section 154, 207, 313
High Courts16 Aug 2021Allowed
Anamika Asana Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0060
Constitution Of India, 1950 — Article 12, 14, 16, 226
High Courts16 Aug 2021Disposed Of
Indal Yadav Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0054
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 323, 341, 447, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts16 Aug 2021Disposed Of
Bharti Kumari Chauhan Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0053
High Courts16 Aug 2021
Yogendra Bhagat Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0052
Indian Penal Code, 1860 — Section 376
High Courts16 Aug 2021Allowed
Ranjeet Thakur Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0051
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r)(s), 14A(2)Indian Penal Code, 1860 — Section 147, 302, 307, 323, 324, 325, 326, 427, 504, 506
High Courts16 Aug 2021Disposed Of
Amit Kumar Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0050
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts13 Aug 2021Disposed Of
Prem Chandra Lok @ Hars Lal Rai Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0049
Indian Penal Code, 1860 — Section 120B, 272, 273Code Of Criminal Procedure, 1973 — Section 438(2)Bihar Prohibition and Excise Act, 2016 — Section 30(a), 32(ii), 41(a), 76(2)
High Courts13 Aug 2021Disposed Of
Shashi Prasad Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0048
Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307, 323, 324, 325, 341, 353, 427, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts13 Aug 2021Disposed Of
Premji @ Premchand Prasad Vs State Of Bihar
Patna High Court · (2021) 08 PAT CK 0047
Indian Penal Code, 1860 — Section 34, 188, 267, 271, 276, 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 438(2)Disaster Management Act, 2005 — Section 51B, 57