High Courts07 Jul 2021Disposed Of
Sonu Kumar @ Sonu Ansari Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0006
Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 376D
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 200 of 2,660
High Courts07 Jul 2021Allowed
Kumari Neelam Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0004
High Courts07 Jul 2021Disposed Of
M/S Bihar Home Developers And Builders Vs Shri Narendra Prasad Gupta
Patna High Court · (2021) 07 PAT CK 0003
Indian Penal Code, 1860 — Section 417, 463, 464, 468Indian Contract Act, 1872 — Section 17Arbitration And Conciliation Act, 1996 — Section 8, 11(6)
High Courts07 Jul 2021Allowed
Arjun Kumar @ Prince Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0002
Juvenile Justice (Care And Protection Of Children) Rules, 2007 & mdash; Rule 12, 12(3)Indian Penal Code, 1860 — Section 363, 366A, 375, 376Protection Of Children From Sexual Offences Act, 2012 — Section 4, 42
High Courts06 Jul 2021Disposed Of
Md. Zayeemuddin Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0015
Constitution Of India, 1950 — Article 226
High Courts06 Jul 2021Disposed Of
Raushan Kumar @ Yuvraj Singh Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0012
Constitution Of India, 1950 — Article 226
High Courts06 Jul 2021Disposed Of
Navin Kumar Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0011
High Courts06 Jul 2021Disposed Of
Ramgovind Ray Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0010
High Courts06 Jul 2021Disposed Of
Ranvir Kumar Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0009
Constitution Of India, 1950 — Article 226
High Courts06 Jul 2021Disposed Of
Ranvir Yadav Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0008
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts06 Jul 2021Allowed
Manjit Singh Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0007
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 341, 353, 504, 506Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)
High Courts05 Jul 2021Disposed Of
Munna Paswan Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0030
Indian Penal Code, 1860 — Section 34, 307, 323, 337, 448, 504, 509Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Jul 2021Disposed Of
Parwez Alam @ Prawez Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0029
Indian Penal Code, 1860 — Section 120B, 147, 148, 149, 188, 307, 323, 324, 332, 333, 341, 342, 353, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)Prevention Of Damage To Public Property Act, 1984 — Section 3, 4
High Courts05 Jul 2021Disposed Of
Rizwi @ Rizwi Kasai Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0028
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 341, 354, 380, 452, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts05 Jul 2021Disposed Of
Pulin Khirhar @ Pulindra Khirhar Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0027
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 307, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts05 Jul 2021Dismissed
Chandra Kishor Prasad Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0026
Bihar Gram Panchayat (Appointment Of Secretary, Rights And Duties) Rules, 2011 — Rule 4
High Courts05 Jul 2021Disposed Of
Shatrughan Manjhi Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0025
High Courts05 Jul 2021Disposed Of
Rajnikant Pathak Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0014
Constitution Of India, 1950 — Article 19(1)(g), 21, 226
High Courts05 Jul 2021Allowed
Ratan Kamti Vs State Of Bihar
Patna High Court · (2021) 07 PAT CK 0013
Indian Penal Code, 1860 — Section 341, 376, 448, 504, 511Code Of Criminal Procedure, 1973 — Section 154(3)