High Courts22 Jun 2021Dismissed
M/S Rashtriya Swayamsevak Sangh Party (RSS Party) Vs Hon0ble Election Commission Of India (ECI)
Patna High Court · (2021) 06 PAT CK 0114
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 202 of 2,660
High Courts22 Jun 2021Disposed Of
Tribhuwan Singh Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0113
High Courts22 Jun 2021Disposed Of
Purushottam Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0112
High Courts22 Jun 2021Disposed Of
Santan Prasad Singh Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0111
High Courts22 Jun 2021Dismissed
Siddharth Satyam Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0110
High Courts22 Jun 2021Disposed Of
Pramod Singh Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0109
High Courts22 Jun 2021Disposed Of
Satyam Jha Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0108
Disaster Management Act, 2005 — Section 19
High Courts22 Jun 2021Disposed Of
Tribhuwan Prasad @ Tribhuwan Prasad Yadav Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0107
High Courts22 Jun 2021Disposed Of
Jay Mangal Ray Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0106
High Courts22 Jun 2021Disposed Of
Ram Kumar @ Ram Kumar Giri Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0104
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 498A
High Courts22 Jun 2021Disposed Of
Tabla @ Rajeev Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0103
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 120B, 401, 414, 420, 467, 468, 471
High Courts22 Jun 2021Dismissed
Rajdevo Mahto @ Rajdev Mahto Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0102
Indian Penal Code, 1860 — Section 34, 201, 304B
High Courts22 Jun 2021Dismissed
Lalan Yadav Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0101
Indian Penal Code, 1860 — Section 34, 302Arms Act, 1959 — Section 27
High Courts22 Jun 2021Disposed Of
Dipak Kumar @ Dipak Kumar Rai @ Dipak Ra Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0100
Indian Penal Code, 1860 — Section 272, 273Bihar Prohibition Of Excise Act, 2016 — Section 30(a), 36, 38, 76(2)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts22 Jun 2021Disposed Of
Amarjeet Rai Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0099
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 447, 504
High Courts22 Jun 2021Dismissed
Bhikhari Sahani Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0098
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition Of Excise Act, 2016 — Section 30(a), 76(2)
High Courts22 Jun 2021Disposed Of
Indu Devi Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0097
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 307, 323, 341, 354, 504, 506
High Courts22 Jun 2021Disposed Of
Raju Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0096
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 406, 420
High Courts22 Jun 2021Disposed Of
Hakimudin Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0095
Code Of Criminal Procedure, 1973 — Section 438(2)Indian Penal Code, 1860 — Section 34, 201, 302
High Courts22 Jun 2021Disposed Of
Jaipal Narayan Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0082