High Courts21 Jun 2021Disposed Of
Mukesh Kumar Roy Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0061
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 204 of 2,660
High Courts21 Jun 2021Disposed Of
Kamlesh Prasad Singh Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0060
High Courts21 Jun 2021Disposed Of
Pravin Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0059
Bihar Prohibition and Excise Act, 2016 — Section 30(a)Indian Penal Code, 1860 — Section 379
High Courts21 Jun 2021Disposed Of
Gita Devi Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0058
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts21 Jun 2021Disposed Of
Anshu Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0057
Indian Penal Code, 1860 — Section 395Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Jun 2021Dismissed
Arashad Ali @ Arshad Ali Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0056
Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Jun 2021Dismissed
Bablu Kumar @ Bablu Mahto Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0055
Indian Penal Code, 1860 — Section 34, 272, 273Code Of Criminal Procedure, 1973 — Section 438(2)Bihar Prohibition And Excise Act, 2016 — Section 30(a), 34, 36, 38, 41, 76(2)
High Courts21 Jun 2021Disposed Of
Zaheer Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0054
Indian Penal Code, 1860 — Section 414Code Of Criminal Procedure, 1973 — Section 438(2)Prevention Of Cruelty To Animals Act, 1960 — Section 11
High Courts17 Jun 2021Allowed
Biru Kumar @ Biru Matho Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0053
Indian Penal Code, 1860 — Section 34, 323, 324, 341, 354, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s), 3(2)(va)
High Courts17 Jun 2021Disposed Of
Saurav Kumar Sharma Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0052
Constitution of India, 1950 — Article 226, 226(1)Real Estate (Regulation And Development) Act, 2016 — Section 44, 58
High Courts17 Jun 2021Disposed Of
Sanjeev Kumar Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0051
Bihar Municipal Act, 2007 — Section 278, 278(1)
High Courts17 Jun 2021Disposed Of
Rajiv Kumar Pal Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0050
Essential Commodities Act, 1955 — Section 7Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Jun 2021Disposed Of
Raghunath Thakur Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0049
Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts17 Jun 2021Disposed Of
Aduliya Devi @ Arhuliya Devi Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0048
Indian Penal Code, 1860 — Section 147, 148, 149, 307, 323, 324, 342, 379, 504, 506Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Jun 2021Disposed Of
M/S EGIS India Consulting Engineers Pvt. Ltd Vs State Of Bihar & Ors
Patna High Court · (2021) 06 PAT CK 0047
High Courts15 Jun 2021Disposed Of
Bikash Roy @ Bikash Ray Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0046
Indian Penal Code, 1860 — Section 147, 149, 323, 341, 353, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Jun 2021Dismissed
Akash Mukhiya Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0045
Bihar Prohibition And Excise Act, 2016 — Section 30(a), 76(2)
High Courts15 Jun 2021Dismissed
Md Sahid @ Sahid Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0044
Indian Penal Code, 1860 — Section 34, 379, 411
High Courts15 Jun 2021Disposed Of
Mangli Devi Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0043
Indian Penal Code, 1860 — Section 34, 120B, 212, 216A, 353Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts15 Jun 2021Dismissed
Saheb Khan @ Sahab Khan Vs State Of Bihar
Patna High Court · (2021) 06 PAT CK 0042
Indian Penal Code, 1860 — Section 147, 149, 307, 323, 341, 504, 506