High Courts14 Jun 2021Disposed Of

Munna Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0041

Indian Penal Code, 1860 — Section 147, 149, 188, 269, 270, 307, 323, 324, 341, 353, 427, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)Prevention Of Damage To Public Property Act, 1984 — Section 3, 4
High Courts14 Jun 2021Disposed Of

Mila Devi Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0040

Indian Penal Code, 1860 — Section 147, 148, 149, 302, 307Code Of Criminal Procedure, 1973 — Section 438(2)Arms Act, 1959 — Section 27
High Courts14 Jun 2021Disposed Of

Md Sahid @ Sahid Pradhan Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0039

Indian Penal Code, 1860 — Section 120B, 272, 273, 420Code Of Criminal Procedure, 1973 — Section 161Bihar Prohibition And Excise Act, 2016 — Section 30(a), 41(i), 76(2)
High Courts14 Jun 2021Disposed Of

Md. Imtiyaz, Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0038

Indian Penal Code, 1860 — Section 354BCode Of Criminal Procedure, 1973 — Section 438(2)Protection Of Children From Sexual Offences Act, 2012 — Section 8
High Courts14 Jun 2021Disposed Of

Bibi Khushbu Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0037

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 341, 354B, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts14 Jun 2021Allowed

Surendra Mandal Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0035

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 325, 341, 379Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts10 Jun 2021Disposed Of

Pradeep Kumar Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0033

Indian Penal Code, 1860 — Section 34, 307, 323, 324, 326, 338, 342, 504, 506Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Jun 2021Disposed Of

Shambhu Sah & Ors Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0032

Indian Penal Code, 1860 — Section 34, 120B, 302, 307, 323, 324, 341, 354B, 379, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts10 Jun 2021Disposed Of

Ram Prawesh Yadav Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0031

Indian Penal Code, 1860 — Section 34, 323, 341, 354B, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 161, 438(2)
High Courts09 Jun 2021Disposed Of

Meena Devi Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0022

Indian Penal Code, 1860 — Section 34, 302, 307, 323, 324, 341, 504Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts09 Jun 2021Allowed

Mukesh Kumar Mahto @ Mukesh Kumar Vs State Of Bihar

Patna High Court · (2021) 06 PAT CK 0021

Indian Penal Code, 1860 — Section 323, 341, 366A, 376(A)(B), 506Code Of Criminal Procedure, 1973 — Section 438(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r)(s)(w)(i)