High Courts15 Jan 1990Allowed
A.K. Ojha Vs Ors. Etc.
Patna High Court · (1990) 38 BLJR 770 : (1993) 3 LLJ 338 : (1990) 2 PLJR 163
Constitution of India, 1950 — Article 14, 16, 21, 23
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,921 of 2,661
High Courts15 Jan 1990Allowed
Bijoy Trading Company and Others Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 532 : (1990) 1 PLJR 565
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 34, 415, 420
High Courts12 Jan 1990Allowed
Arvind Kumar Sinha and others Vs The State of Bihar and others
Patna High Court · (1990) 2 PLJR 511
Criminal Procedure Code, 1973 (CrPC) — Section 192, 192(1), 482Penal Code, 1860 (IPC) — Section 192, 420
High Courts10 Jan 1990Dismissed
Bimla Nand Prasad and Others Vs State of Bihar and Others
Patna High Court · (1990) 38 BLJR 793 : (1990) 1 PLJR 421
Constitution of India, 1950 — Article 14, 15, 245, 246
High Courts10 Jan 1990
Controller of Estate Duty Vs Haribux Poddar (Decd.)
Patna High Court · (1991) 97 CTR 26 : (1990) 182 ITR 423 : (1990) 51 TAXMAN 313
Estate Duty Act, 1953 — Section 61, 62(1)
High Courts10 Jan 1990Dismissed
Daroga Lal Vs State of Bihar and Others
Patna High Court · (1990) 38 BLJR 937 : (1990) 2 PLJR 706
Limitation Act, 1963 — Section 5
High Courts09 Jan 1990
Shri H.B. Singh ''Arsi'' and Another Vs The State of Bihar and Others
Patna High Court · (1990) 1 PLJR 231
Constitution of India, 1950 — Article 21Juvenile Justice Act, 1986 — Section 15, 2(1), 9, 9(1), 9(2)
High Courts09 Jan 1990
Commissioner of Income Tax Vs Mishrilal Jain
Patna High Court · (1990) 182 ITR 230 : (1990) 51 TAXMAN 25
Wealth Tax Act, 1957 — Section 2
High Courts06 Jan 1990Allowed
Md. Fasih Ahmad Vs State of Bihar and Others
Patna High Court · (1990) 1 PLJR 32
Constitution of India, 1950 — Article 14, 15(1), 15(4), 16(2), 16(4)
High Courts03 Jan 1990
COMMISSIONER OF INCOME TAX Vs SUPREME PLASTIC INDUSTRIES.
Patna High Court · (1991) 94 CTR 8
Income Tax Act, 1961 — Section 260, 80J
High Courts03 Jan 1990Allowed
Ram Bilash Prasad Gupta Vs State of Bihar
Patna High Court · (1990) 1 BLJR 668
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7
High Courts03 Jan 1990Allowed
Krishna Choudhary Vs State of Bihar
Patna High Court · (1990) 1 BLJR 361
Criminal Procedure Code, 1973 (CrPC) — Section 313Essential Commodities Act, 1955 — Section 8
High Courts03 Jan 1990Allowed
Kumari Kumud Sinha Vs The Bihar Public Service Commission and Others
Patna High Court · (1990) 1 PLJR 273
Constitution of India, 1950 — Article 16
High Courts02 Jan 1990Dismissed
Keshari Engineering Works Vs Bank of India
Patna High Court · (1990) 01 PAT CK 0020
High Courts21 Dec 1989Allowed
Satya Narain Mishra Vs Assistant Collector, Central Excise
Patna High Court · (1991) 1 BLJR 4
Central Excises and Salt Act, 1944 — Section 11, 9
High Courts21 Dec 1989Allowed
Luisa Tirkey Vs Joseph Ekka
Patna High Court · (1990) 2 PLJR 649
Evidence Act, 1872 — Section 3, 68General Clauses Act, 1897 — Section 6Succession Act, 1925 — Section 10, 100, 101, 102, 103
High Courts20 Dec 1989Allowed
Kisun Yadav and Others Vs Asharfi Yadav and Others
Patna High Court · (1990) 38 BLJR 786
Criminal Procedure Code, 1973 (CrPC) — Section 134, 140, 144, 145, 146
High Courts20 Dec 1989Dismissed
Pankaj Kumar Das Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 685 : (1990) 1 PLJR 275
High Courts20 Dec 1989
Ajit Kumar Mandal Vs Niyati @ Tamal Mandalain
Patna High Court · (1990) 2 PLJR 214
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(b), 126Hindu Marriage Act, 1955 — Section 13, 25
High Courts20 Dec 1989Allowed
Kisun Yadav and Others Vs Asharfi Yadav and Another
Patna High Court · (1991) CriLJ 160 : (1990) 2 PLJR 315
Criminal Procedure Code, 1973 (CrPC) — Section 134, 144, 145, 145(1), 146