High Courts29 Nov 1989Dismissed
Bhagwat Azad Vs Lalit Narayan Mithila University and Others
Patna High Court · (1990) 1 BLJR 190 : (1990) 2 PLJR 160
Bihar State Universities Act, 1976 — Section 60, 60(1), 60(4)
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,923 of 2,661
High Courts28 Nov 1989Dismissed
Kanhaiya Rai and Ayodhya Rai Vs State of Bihar and Others
Patna High Court · (1990) 38 BLJR 855
Criminal Procedure Code, 1973 (CrPC) — Section 452, 457, 458, 459Essential Commodities Act, 1955 — Section 6APenal Code, 1860 (IPC) — Section 307
High Courts28 Nov 1989Dismissed
Abhimanyu Upadhyaya Vs The Union of India and Another
Patna High Court · (1990) 2 PLJR 44
Army Act, 1950 — Section 130, 164, 179Civil Procedure Code, 1908 (CPC) — Section 20Constitution of India, 1950 — Article 226(1), 226(2), 226(2)
High Courts27 Nov 1989Allowed
M/s Tainwala Engineering and Foundary Works Vs Heavy Engineering Corporation Ltd. and Another
Patna High Court · (1990) 2 PLJR 189
Penal Code, 1860 (IPC) — Section 74
High Courts23 Nov 1989Allowed
Jagdish Barhi and Others Vs State of Bihar
Patna High Court · (1990) CriLJ 1443
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 144, 145, 156Evidence Act, 1872 — Section 105, 110
High Courts23 Nov 1989Dismissed
Dena Bank Vs The Fertilizer Corporation of India Ltd., Sindiri and Others
Patna High Court · AIR 1990 Patna 221 : (1992) 74 CompCas 446 : (1990) 2 PLJR 655
Contract Act, 1872 — Section 126
High Courts23 Nov 1989
Rama Devi and Another Vs State of Bihar and Another
Patna High Court · (1990) 183 ITR 660 : (1990) 53 TAXMAN 209
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts23 Nov 1989Dismissed
Shri Kamalu Mian and another Vs Kudrat Mian and another
Patna High Court · (1990) 2 PLJR 480
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3A
High Courts22 Nov 1989Allowed
Ramdeo Chamar and Others Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 682
Bihar Tenancy Act, 1885 — Section 48E, 48E(5), 48E(7)
High Courts21 Nov 1989Allowed
The Industrial Corporation (P.) Ltd. and Another Vs The State of Bihar and Others
Patna High Court · (1990) 38 BLJR 1026 : (1990) 1 PLJR 740
Constitution of India, 1950 — Article 19, 300A
High Courts21 Nov 1989
Sri Kumar Jha Vs Bihar State Electricity Board and Others
Patna High Court · (1990) 1 BLJR 709
High Courts20 Nov 1989Allowed
Binod Kumar Chowdhary Vs Bihari Lal Karwa and Others
Patna High Court · (1991) 1 BLJR 342
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14Civil Procedure Code, 1908 (CPC) — Order 8 Rule 3, Order 8 Rule 5
High Courts20 Nov 1989
Haji Minhajuddin and Others Vs State of Bihar and Another
Patna High Court · (1991) 39 BLJR 234 : (1991) CriLJ 481 : (1991) 1 PLJR 107
Criminal Procedure Code, 1973 (CrPC) — Section 173, 227, 228, 482Penal Code, 1860 (IPC) — Section 120B, 307, 323, 324, 34Prevention of Corruption Act, 1988 — Section 5(1), 5(2)
High Courts17 Nov 1989Allowed
Lalit Madhusudan Chand and Another Vs Irkus Toppo and Another
Patna High Court · (1990) 1 BLJR 340
Criminal Procedure Code, 1973 (CrPC) — Section 190, 192, 200, 202, 311Penal Code, 1860 (IPC) — Section 304A, 325, 34, 342
High Courts15 Nov 1989Allowed
P. Appla Naidu Vs State of Bihar and Another
Patna High Court · (1990) 38 BLJR 1209
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137
High Courts15 Nov 1989Allowed
Mithai Lal Sahani and Another Vs Kapildeo Barhai and Others
Patna High Court · (1990) 1 BLJR 512
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 1(1), Order 9 Rule 9
High Courts10 Nov 1989Dismissed
Sri Mishri Lal Yadav Vs Budhdeo Yadav
Patna High Court · (1989) 11 PAT CK 0008
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15, 15(1), 15(2), 15(3)Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts09 Nov 1989Allowed
Bankey Sinha and Another Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 163 : (1990) 2 PLJR 203
High Courts08 Nov 1989
Hem Narain Jhunjhunwala Vs State of Bihar and Another
Patna High Court · AIR 1990 Patna 214 : (1990) 38 BLJR 850 : (1990) 1 PLJR 664
Bihar Regional Development Authorities Act, 1981 — Section 43
High Courts07 Nov 1989Allowed
Smt. Sandhya Rani Dutta Vs Shri B.N. Singh
Patna High Court · (1989) 2 PLJR 6
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Criminal Procedure Code, 1973 (CrPC) — Section 144, 145