High Courts01 Mar 1990Allowed
Mosst. Saimunissa Vs Sk. Mohiuddin and Others
Patna High Court · (1990) 03 PAT CK 0014
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,919 of 2,661
High Courts28 Feb 1990Allowed
Gopal Singh Bhumij Vs Giribala Bhumij and Others
Patna High Court · (1990) 02 PAT CK 0011
High Courts28 Feb 1990Dismissed
Manpriya Ghosh Vs Bandhab Chandra Ghosh and Another
Patna High Court · (1990) 38 BLJR 915
Contract Act, 1872 — Section 25, 29Transfer of Property Act, 1882 — Section 109, 53A
High Courts26 Feb 1990
Chandra Shekhar Choubey Vs The District Manager, Bihar State Food and Civil Supply Corporation, Rohtas and Others
Patna High Court · AIR 1990 Patna 212 : (1990) 38 BLJR 750 : (1990) 2 PLJR 77
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 60Constitution of India, 1950 — Article 226
High Courts26 Feb 1990Partly Allowed
Construction and Construction Vs Union of India (UOI) and Others
Patna High Court · (1990) 38 BLJR 756 : (1990) 1 PLJR 413 : (1990) 77 STC 405
Bihar Finance Act, 1981 — Section 25A, 25A(1)Bihar Sales Tax Rules, 1983 — Rule 26A, 26A(1), 26A(2)Constitution of India, 1950 — Article 366, 366(29A)
High Courts22 Feb 1990Allowed
Ashish Sahkari Grih Nirman Samiti and Others Vs The State of Bihar and Others
Patna High Court · (1990) 2 PLJR 769
Companies Act, 1956 — Section 3, 40, 617Constitution of India, 1950 — Article 31(2)Land Acquisition Act, 1894 — Section 10, 11, 12, 12, 13
High Courts22 Feb 1990Allowed
Ram Krishna Prasad Vs The Director, Secondary Education-cum-Additional Secretary and Others
Patna High Court · (1990) 38 BLJR 963
High Courts22 Feb 1990Allowed
Shambhu Nath Dutta Vs State of Bihar
Patna High Court · (1990) 38 BLJR 1199
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 344
High Courts22 Feb 1990
Jagdish Barhi and 4 others Vs The State of Bihar
Patna High Court · (1990) 2 PLJR 269
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 109, 144, 145, 41(2)Evidence Act, 1872 — Section 105
High Courts21 Feb 1990Dismissed
Indramuni Devi and Others Vs Mosst. Shanti Devi and Others
Patna High Court · (1990) 2 PLJR 106
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 11, 2(4), 34(2), 35
High Courts19 Feb 1990
Commissioner of Income Tax Vs S.N. Singh, Income Tax Officer
Patna High Court · (1990) 83 CTR 169 : (1991) 192 ITR 306 : (1990) 53 TAXMAN 234
Income Tax Act, 1961 — Section 10(17B)
High Courts14 Feb 1990Allowed
Arhul Devi Vs The State of Bihar and Others
Patna High Court · (1992) 1 BLJR 33
Constitution of India, 1950 — Article 14, 16, 21, 311Evidence Act, 1872 — Section 107, 108
High Courts13 Feb 1990Partly Allowed
Triloki Vishwakarma alias Triloki Mistri Vs Zaitun Nisa
Patna High Court · (1990) 02 PAT CK 0002
High Courts12 Feb 1990
Hafiz Mohd. Anwar and Another Vs Mohd. Zubair Alam and Others
Patna High Court · (1990) 38 BLJR 753 : (1990) 2 PLJR 48
Transfer of Property Act, 1882 — Section 48
High Courts12 Feb 1990Dismissed
Kanhaiya Prasad Sinha Vs Union of India (UOI) and Others
Patna High Court · AIR 1990 Patna 189 : (1990) 38 BLJR 714 : (1990) 1 PLJR 549
Constitution of India, 1950 — Article 226, 311, 324
High Courts12 Feb 1990
Bharat Coking Coal Ltd. Vs The State of Bihar and Others
Patna High Court · (1990) 02 PAT CK 0014
High Courts12 Feb 1990Partly Allowed
Rameshwar Mistry and Another Vs Bebulal Mistry
Patna High Court · (1990) 02 PAT CK 0007
High Courts08 Feb 1990Dismissed
Abdul Manan Khan Vs Mirtuza Khan and Others
Patna High Court · AIR 1991 Patna 154
High Courts07 Feb 1990Allowed
Binay Kumar Srivastava and Another Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 538 : (1990) 1 PLJR 456
Bihar and Orissa Municipal Act, 1922 — Section 13, 34, 35
High Courts07 Feb 1990Dismissed
Rabindra Nath Sahu Vs Mrs. Maya Devi and Another
Patna High Court · AIR 1991 Patna 192
Contract Act, 1872 — Section 25, 73Specific Relief Act, 1963 — Section 10