High Courts07 Feb 1990Allowed
Arvind Coal and Construction Co. Vs Damodar Valley Corporation
Patna High Court · (1990) 02 PAT CK 0013
COURT ARCHIVE
Patna High Court judgments
53,207 judgments · page 1,920 of 2,661
High Courts05 Feb 1990Dismissed
Chotrai Manjhi and Others Vs Rupi Manjhian and Another
Patna High Court · (1990) 1 BLJR 508
Hindu Succession Act, 1956 — Section 2
High Courts02 Feb 1990Dismissed
Raghupati Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 549 : (1991) 1 PLJR 457
Constitution of India, 1950 — Article 14, 16, 226, 32, 324Representation of the People Act, 1951 — Section 15
High Courts02 Feb 1990
Shewaram Hirwani and Another Vs State of Bihar and Others
Patna High Court · (1990) 1 PLJR 411 : (1990) 77 STC 55
Bihar Sales Tax Rules, 1983 — Rule 13A, 26A
High Courts02 Feb 1990Dismissed
Dr. Keshari Singh Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 543 : (1990) 1 PLJR 652
Constitution of India, 1950 — Article 324
High Courts01 Feb 1990Dismissed
Bhim Singh Vs The State of Bihar and Others
Patna High Court · (1990) 2 PLJR 85
Criminal Procedure Code, 1973 (CrPC) — Section 127, 397(3), 482
High Courts01 Feb 1990Allowed
Navin Prakash Narain Vs State of Bihar
Patna High Court · (1990) 1 BLJR 659 : (1990) 1 PLJR 430
Constitution of India, 1950 — Article 12
High Courts01 Feb 1990
Badri Prasad and Others Vs Commissioner Income Tax
Patna High Court · (1990) 83 CTR 132 : (1990) 185 ITR 307
Income Tax Act, 1961 — Section 64(1)
High Courts01 Feb 1990
Commissioner of Income Tax Vs Eastern India Agencies
Patna High Court · (1990) 83 CTR 134 : (1990) 185 ITR 171 : (1990) 53 TAXMAN 457
Income Tax Act, 1961 — Section 40
High Courts30 Jan 1990Allowed
Yamuna Sah and Others Vs The State of Bihar
Patna High Court · (1990) 38 BLJR 562 : (1992) CriLJ 2311 : (1990) 1 PLJR 656
Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 420Prevention of Food Adulteration Act, 1954 — Section 10, 10(1), 10(2), 10(4), 10(6)
High Courts29 Jan 1990Allowed
Jute Mills Staff Association and Another Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 535
Industrial Disputes Act, 1947 — Section 10, 12Jute Companies (Nationalisation) Act, 1980 — Section 12, 6Penal Code, 1860 (IPC) — Section 465, 467, 468, 477A
High Courts29 Jan 1990Allowed
Awadh Rai and Others Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 516 : (1990) 2 PLJR 323
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts23 Jan 1990Dismissed
Narain Sahu and Others Vs Atma Ram Bajoria and Others
Patna High Court · (1990) 1 BLJR 554
Industrial Disputes Act, 1947 — Section 16, 18Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 106
High Courts19 Jan 1990Allowed
Jute Mills Staffs Association and Another Vs The State of Bihar and Others
Patna High Court · (1990) 2 PLJR 266
Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5)Jute Companies (Nationalisation) Act, 1980 — Section 12, 6Penal Code, 1860 (IPC) — Section 465, 467, 468, 477A
High Courts18 Jan 1990Dismissed
Sadha Ram Satnami Vs State of Bihar and Others
Patna High Court · (1991) 39 BLJR 824 : (1991) 63 FLR 783 : (1999) 3 LLJ 1271
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Payment of Wages Act, 1936 — Section 17
High Courts18 Jan 1990
Must. Najmun Bibi Vs Jamila Khatoon
Patna High Court · (1990) 38 BLJR 601 : (1991) 187 ITR 548
Benami Transactions (Prohibition) Act, 1988 — Section 3, 3(2), 4
High Courts16 Jan 1990Dismissed
Bishwanath Dusadh Vs State of Bihar
Patna High Court · (1990) 38 BLJR 523 : (1991) CriLJ 108 : (1990) 1 PLJR 635
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304Probation of Offenders Act, 1958 — Section 3
High Courts16 Jan 1990
Madheshwar Prasad Singh and Another Vs The State of Bihar and Others
Patna High Court · (1990) 2 ACC 421
Constitution of India, 1950 — Article 19
High Courts15 Jan 1990
Purushottam Das Goswami and Others Vs State of Bihar
Patna High Court · (1990) 38 BLJR 1353
Criminal Procedure Code, 1973 (CrPC) — Section 195, 482Penal Code, 1860 (IPC) — Section 120B, 193, 194, 195, 196
High Courts15 Jan 1990Dismissed
Madheshwar Prasad Singh and Others Vs State of Bihar and Others
Patna High Court · (1990) 1 BLJR 527 : (1990) 2 PLJR 29
Constitution of India, 1950 — Article 19