High Courts05 Jan 2022Dismissed
Rajesh Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0009
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 177 of 2,660
High Courts05 Jan 2022Allowed
Md. Imroj Alam Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0008
High Courts04 Jan 2022Disposed Of
Sijay Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0007
High Courts04 Jan 2022Dismissed
Ram Pravesh Paswan Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0006
Constitution of India, 1950 — Article 226
High Courts04 Jan 2022Disposed Of
Gautam Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0005
High Courts04 Jan 2022Disposed Of
Ragni Kumari Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0004
High Courts04 Jan 2022Disposed Of
Md. Masiha Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0003
High Courts03 Jan 2022Disposed Of
Nilima Kumari Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0040
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 17(3)(ii)(b)
High Courts03 Jan 2022Disposed Of
Shree Nath Pathak Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0013
High Courts03 Jan 2022Disposed Of
M/S N.D. Engineering Works Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0012
High Courts03 Jan 2022Disposed Of
Broad Son Commodities Pvt. Ltd Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0011
Bihar Minerals (Concession, Prevention Of Illegal Mining, Transportation & Storage) Rules, 2019 — Rule 29E, 39(1)
High Courts03 Jan 2022Disposed Of
Nitish Kumar Poddar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0010
Indian Penal Code, 1860 — Section 34, 409Essential Commodities Act, 1955 — Section 7
High Courts03 Jan 2022Disposed Of
Sangita Devi Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0002
High Courts03 Jan 2022Disposed Of
Chandani Kumari Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0001
High Courts24 Dec 2021Dismissed
Kumar Amitabh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0071
Constitution of India, 1950 — Article 213(1)Bihar Municipal Act, 2007 — Section 3, 3(i), 4, 5, 6
High Courts23 Dec 2021Allowed
Harinagar Sugar Mill Ltd Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0070
Bihar Molasses (Control) Act, 1947 — Section 8A
High Courts23 Dec 2021Disposed Of
Anachhiya Devi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0066
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts23 Dec 2021Dismissed
Kundan Kumar Vs Union Of India
Patna High Court · (2021) 12 PAT CK 0065
Constitution Of India, 1950 — Article 226Central Administrative Tribunal Rules Of Practice, 1993 — Rule 105, 105(b)
High Courts23 Dec 2021Allowed
Nawal Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0064
Indian Penal Code, 1860 — Section 34, 302, 449Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 161, 162, 313
High Courts22 Dec 2021Disposed Of
Vijay Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0058