High Courts15 Dec 2021Disposed Of
Poonam Mishra Vs State Bank Of India
Patna High Court · (2021) 12 PAT CK 0043
Security Interest (Enforcement) Rules, 2002 — Section 8(6)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 179 of 2,660
High Courts14 Dec 2021Dismissed
Lakshaman Kishor Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0042
Constitution Of India, 1950 — Article 14, 16(1), 136, 162Bihar Pension Rules, 1950 — Rule 60(2)Bihar Agricultural And Rural Area Development Agency Act, 1978 — Section 2(hh), 3, 4, 9, 10, 11, 11(1), 24, 31C, 38, 39, 39(c), 43
High Courts14 Dec 2021Allowed
Banke Bihari Singh @ Sonu Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0041
Constitution Of India, 1950 — Article 21Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(b)(ii)(c), 42, 42(1), 42(2)Code Of Criminal Procedure, 1973 — Section 313
High Courts14 Dec 2021Allowed
Rajiv Kumar Agrawal Vs Jitendra Narayan Agrawal
Patna High Court · (2021) 12 PAT CK 0040
Arbitration Act, 1940 — Section 34Arbitration And Conciliation Act, 1996 — Section 2(1)(b), 2(1)(h), 7, 8, 11Code Of Civil Procedure, 1908 — Section 10
High Courts14 Dec 2021Allowed
Hanif Ur Rahman Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0035
Constitution Of India, 1950 — Article 15, 23, 39, 45, 47Protection Of Children From Sexual Offences (POCSO) Rules, 2012 — Rule 4, 4(13), 4(15)Indian Penal Code, 1860 — Section 120B, 346, 366A, 367, 370, 370A, 372, 373, 376, 376(3), 376AB, 376DA, 376DB
High Courts13 Dec 2021Disposed Of
Soni Kumari @ Soni Jha @ Soni Devi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0039
High Courts13 Dec 2021Allowed
Ishwar Dayal Vs State Of Bihar And Ors
Patna High Court · (2021) 12 PAT CK 0038
Bihar Government Servants (Classification, Control And Appeal) Rules, 2005 — Rule 17(3), 17(4)
High Courts10 Dec 2021Disposed Of
Mohd. Ateeq Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0037
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Dec 2021Disposed Of
Satendra Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0034
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts10 Dec 2021Disposed Of
Uday Chauhan Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0033
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts09 Dec 2021Allowed
Pushspa Rai @ Pushpa Kumari Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0069
High Courts09 Dec 2021Disposed Of
Bimla Devi Vs Rajendra Agricultural University
Patna High Court · (2021) 12 PAT CK 0024
High Courts09 Dec 2021Dismissed
Manger Mallah Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0023
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 134
High Courts09 Dec 2021Partly Allowed/Dismissed
Rama Chaudhary Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0022
Indian Penal Code, 1860 — Section 147, 149, 299, 300, 302, 304I, 304II, 323, 324
High Courts09 Dec 2021Allowed
Balmiki Prasad Chourasia Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0021
Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 32
High Courts09 Dec 2021
Biswanath Keshri Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0020
Code Of Criminal Procedure, 1973 — Section 173, 202, 482Indian Penal Code, 1860 — Section 147, 149, 302, 307, 324, 326, 380, 395, 396Arms Act, 1959 — Section 27
High Courts08 Dec 2021Dismissed
Abhishek Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0019
High Courts08 Dec 2021Disposed Of
Bihar State Electronics Development Corporation Limited Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0018
Arbitration And Conciliation Act 1996 — Section 11(6), 13(2), 14, 14(2), 15
High Courts08 Dec 2021Dismissed
Broad Son Commodities Private Limited Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0017
Bihar Minerals (Concession, Prevention of Illegal Mining, Transportation & Storage) Rules, 2019 — Rule 2(15), 2(17), 29A(1), 47, 50, 50(1), 77, 77(2)Mines and Minerals (Development and Regulation) Act, 1957 — Section 15, 23C, 26Indian Contract Act, 1872 — Section 56
High Courts08 Dec 2021Allowed
Ashok Kumar Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0016
Bihar Government Servants (Classification, Control and Appeal) Rules, 2005 — Rule 14(ix), 17, 18(3)Indian Penal Code, 1860 — Section 120B, 406, 409, 420Prevention of Corruption Act, 1988 — Section 13(1)(d)