High Courts08 Dec 2021Dismissed
Saroj Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0015
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 180 of 2,660
High Courts07 Dec 2021Dismissed
Bishnudeo Roy Vs Union Of India
Patna High Court · (2021) 12 PAT CK 0029
Constitution Of India, 1950 — Article 14, 16, 226Indian Railway Establishment Manual, 2009 — Rule 108Administrative Tribunal Act, 1985 — Section 19
High Courts07 Dec 2021Disposed Of
Rajeev Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0027
Bihar Goods And Service Tax Act, 2017 — Section 74, 74(9)
High Courts07 Dec 2021Disposed Of
M/S Chanda Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0026
Bihar Goods And Services Tax Rules, 2017 — Rule 142(5)Bihar Goods And Service Tax Act, 2017 — Section 61, 74, 74(1), 78, 79, 79(1)(c)
High Courts07 Dec 2021Dismissed
Hamed Akbari Vs Union Of India
Patna High Court · (2021) 12 PAT CK 0025
Constitution Of India, 1950 — Article 14, 21, 22, 226Indian Penal Code, 1860 — Section 447Foreigners Act, 1946 — Section 14B
High Courts07 Dec 2021Allowed
Srilal Yadav Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0011
Indian Penal Code, 1860 — Section 34, 323, 341, 366, 366A, 376D, 504Protection of Children from Sexual Offences Act, 2012 — Section 4, 5, 8
High Courts06 Dec 2021Disposed Of
Mcnally Bharat Engineering Co. Ltd Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0068
Constitution Of India, 1950 — Article 226, 227Bihar Value Added Tax Rules, 2005 — Rule 45, 46, 46(3), 46(4)Bihar Value Added Tax Act, 2005 — Section 33, 39, 72, 72(2), 73, 93(2)(zzt)
High Courts06 Dec 2021Disposed Of
Dharmendra Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0067
Constitution Of India, 1950 — Article 226Bihar Lokayukta Act, 2011 — Section 2, 16, 28A
High Courts06 Dec 2021Disposed Of
Rahul Tradewing Pvt. Ltd Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0032
High Courts06 Dec 2021Disposed Of
M/S Shree Madhav Hardware Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0031
High Courts06 Dec 2021Disposed Of
M/S Lalloo Ji Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0030
High Courts06 Dec 2021Disposed Of
Kameshwar Pandey Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0028
High Courts03 Dec 2021Disposed Of
Kumar Lal Mishra Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0005
High Courts03 Dec 2021Disposed Of
Paschami Digha Primary Agricultural Credit Society Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0004
Bihar Land Mutation Act, 2011 — Section 12
High Courts03 Dec 2021Disposed Of
Shibu Das Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0003
High Courts02 Dec 2021Dismissed
Dilip Kumar Choudhary Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0010
High Courts02 Dec 2021Dismissed
Ugrasen Vs Union Of India
Patna High Court · (2021) 12 PAT CK 0002
Railway Servants (Discipline & Appeal) Rules, 1968 — Rule 25, 25A
High Courts02 Dec 2021Allowed
Union Of India Vs Dr. Arvind Kumar
Patna High Court · (2021) 12 PAT CK 0001
Constitution of India, 1950 — Article 14
High Courts01 Dec 2021Disposed Of
Ram Bahadur Mochi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0014
High Courts01 Dec 2021Allowed
Rajveer Kumar Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0013
Constitution of India, 1950 — Article 14, 16