High Courts24 Nov 2021Allowed
Pinki Devi Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0044
Indian Penal Code, 1860 — Section 34, 120B, 364, 364ACode Of Criminal Procedure, 1973 — Section 164, 207, 313
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 182 of 2,660
High Courts23 Nov 2021Dismissed
M/S Agarwal Brothers Vs Union Of India
Patna High Court · (2021) 11 PAT CK 0047
High Courts23 Nov 2021Disposed Of
Birendra Narayan Choudhary Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0040
High Courts23 Nov 2021Dismissed/Allowed/Dismissed/Allowed
Md. Arshad Hussain Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0039
High Courts23 Nov 2021Allowed
Krishna Ballabh Narain Singh Alias Krishna Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0037
Indian Penal Code, 1860 — Section 34, 201, 302
High Courts23 Nov 2021Disposed Of
Sumit Kumar & Ors Vs General Manager East Central Railway
Patna High Court · (2021) 11 PAT CK 0025
High Courts22 Nov 2021Allowed
Ajit Kumar Rai Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0038
High Courts22 Nov 2021Disposed Of
Vimlesh Dube Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0031
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts22 Nov 2021Disposed Of
Abhiaya Marketing Private Limited Vs Principal Commissioner Of Income Tax (Central)
Patna High Court · (2021) 11 PAT CK 0030
Income Tax Act, 1961 &mdash Section 142(1), 143(2), 147, 148
High Courts22 Nov 2021Dismissed
Laxmi Sahani Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0029
Constitution Of India, 1950 — Article 226, 227Bihar Co-Operative Societies Rules, 1959 — Rule 21N, 21M, 23(1), 23(1)(b), 24, 25Bihar State Election Authority Act, 2008 — Section 10, 12(1), 12(1)(a)
High Courts22 Nov 2021Allowed
Ram Prasad Mehtar Alias Ram Prasad Ram Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0028
Indian Penal Code, 1860 — Section 34, 302, 304Code Of Criminal Procedure, 1973 — Section 154, 161(3), 207
High Courts22 Nov 2021Dismissed
Tripurari Singh @ T.P. Singh Vs Tripurari Singh @ T.P. Singh
Patna High Court · (2021) 11 PAT CK 0027
Constitution Of India, 1950 — Article 21National Investigation Agency Act, 2008 — Section 6(5), 8, 21(4)Indian Penal Code, 1860 — Section 414, 467, 468, 471, 474
High Courts22 Nov 2021Dismissed
Sahbuddin @ Sahabudia Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0026
Indian Penal Code, 1860 — Section 34, 120A, 149, 302
High Courts18 Nov 2021Disposed Of
M/S M.P.Chini Industries Ltd Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0034
Constitution Of India, 1950 — Article 301, 304(a), 304(b)Bihar Tax On Entry Of Goods Into Local Areas For Consumption, Use Or Sale Therein Act, 1993 — Section 3(1)
High Courts18 Nov 2021Disposed Of
Ajay Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0033
Constitution Of India, 1950 — Article 14, 19(1)(g)Bihar Minor Mineral Concession Rules, 1972 — Rule 22, 52Mines and Mineral (Development and Regulation) Act, 1957 — Section 15
High Courts18 Nov 2021Dismissed
Md. Umar Ali Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0032
Indian Penal Code, 1860 — Section 34, 120A, 120B, 149, 302, 307, 341Arms Act, 1959 — Section 5, 27Scheduled Castes and Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts18 Nov 2021Dismissed
Sujeet Kumar Vs Power Grid Corporation Of India Limited
Patna High Court · (2021) 11 PAT CK 0024
Electricity Act, 2003 — Section 14, 164Indian Telegraph Act, 1885 — Section 10, 10(b), 15, 16, 16(c)
High Courts17 Nov 2021Disposed Of
Lalit Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0049
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Nov 2021
M/S Rai Path Pariwahan Vs Indian Oil Corporation Ltd
Patna High Court · (2021) 11 PAT CK 0048
High Courts17 Nov 2021Disposed Of
M/S SIPL Infracon Vs M/S CABCON India Private Limited
Patna High Court · (2021) 11 PAT CK 0036
Arbitration And Conciliation Act 1996 — Section 11(6)