High Courts17 Nov 2021Allowed
Kalawati Devi Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0035
Indian Penal Code, 1860 — Section 34, 201, 302Code Of Criminal Procedure, 1973 — Section 164, 313
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 183 of 2,660
High Courts17 Nov 2021Allowed
Noorjahan Khatoon Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0023
Indian Penal Code, 1860 — Section 34, 120B, 363, 365, 370, 370A, 372, 373, 376Code Of Criminal Procedure, 1973 — Section 164Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 6, 18
High Courts16 Nov 2021Disposed Of
Food Corporation Of India Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0022
Bihar Public Land Encroachment Act, 1956 — Section 3
High Courts16 Nov 2021Allowed
Art Gallery (TAG) Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0019
Constitution Of India, 1950 — Article 14, 19(1)(g)Indian Contract Act, 1872 — Section 7, 10, 13, 14, 16
High Courts15 Nov 2021Disposed Of
M/S Ganga Carriers Private Limited Vs Union Of India
Patna High Court · (2021) 11 PAT CK 0021
High Courts03 Nov 2021Disposed Of
Vikash Mandal Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0018
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Nov 2021Disposed Of
Sanjeep Mukhiya Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0014
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Nov 2021Disposed Of
Bebi Devi Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0013
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Nov 2021Disposed Of
Santosh Kumar Ram Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0012
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts03 Nov 2021Dismissed
Sweety Kumari Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0011
High Courts03 Nov 2021Disposed Of
Neeraj Kumar Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0010
Constitution of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts02 Nov 2021Disposed Of
Kaushal Kishor Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0017
High Courts02 Nov 2021Disposed Of
M/S Golchha Udyog Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0009
High Courts02 Nov 2021Dismissed
Prashant Kumar Vs Union Of India
Patna High Court · (2021) 11 PAT CK 0008
High Courts02 Nov 2021Disposed Of
Mantosh Kumar Pandit Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0007
Constitution of India, 1950 — Article 226
High Courts02 Nov 2021Dismissed
Anita Kumar Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0006
High Courts01 Nov 2021Disposed Of
Dinesh Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0016
Constitution Of India, 1950 — Article 226
High Courts01 Nov 2021Disposed Of
Nand Kishor Singh Vs State Of Bihar
Patna High Court · (2021) 11 PAT CK 0015
Constitution Of India, 1950 — Article 226
High Courts01 Nov 2021Disposed Of
Kalo Devi Vs E State Of Bihar
Patna High Court · (2021) 11 PAT CK 0005
High Courts01 Nov 2021Disposed Of
Mustafa Raza Khan Jilani Vs Indian Oil Corporation
Patna High Court · (2021) 11 PAT CK 0004
Constitution of India, 1950 — Article 226