High Courts22 Dec 2021Disposed Of
Shankar Uranw Vs Chairman, Indian Oil Corporation Ltd
Patna High Court · (2021) 12 PAT CK 0057
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 178 of 2,660
High Courts22 Dec 2021Disposed Of
Digambar Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0056
High Courts21 Dec 2021Disposed Of
Upendra Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0055
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 307Arms Act, 1959 — Section 17(1), 17(2), 17(3), 17(5), 27
High Courts21 Dec 2021Disposed Of
Chandan Kumar Paswan Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0054
High Courts21 Dec 2021
Sunil Kumar Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0053
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 9, 10
High Courts21 Dec 2021Dismissed
Urmila Devi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0052
High Courts20 Dec 2021Disposed Of
Rakesh Kumar Vs Authorized Officer, Punjab National Bank
Patna High Court · (2021) 12 PAT CK 0051
High Courts20 Dec 2021Allowed
Union Of India Vs Bijoy Kumar
Patna High Court · (2021) 12 PAT CK 0050
Constitution Of India, 1950 — Article 226
High Courts20 Dec 2021Disposed Of
Dr. Manindra Kumar Manish Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0049
Bihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 18
High Courts20 Dec 2021Disposed Of
Dhiraj Raj Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0048
High Courts20 Dec 2021Allowed
Sikandar Patel Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0047
Juvenile Justice (Care And Protection Of Children) Rules, 2007 — Rule 12, 12(3)Code Of Criminal Procedure, 1973 — Section 164Indian Penal Code, 1860 — Section 376
High Courts17 Dec 2021Dismissed
Savita Kumari @ Savita Devi Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0063
High Courts17 Dec 2021Dismissed
Nilu Sinha Vs Indian Oil Corporation Ltd.
Patna High Court · (2021) 12 PAT CK 0062
High Courts17 Dec 2021Disposed Of
Shambhu Prasad Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0061
Indian Penal Code, 1860 — Section 379Bihar Prohibition And Excise Act, 2016 — Section 30(a)
High Courts17 Dec 2021Disposed Of
Kuldeep Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0060
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 414, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts17 Dec 2021Disposed Of
Vishwanath Ram Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0059
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 290, 427Code Of Criminal Procedure, 1973 — Section 340
High Courts16 Dec 2021Dismissed
Ram Kishun Dubey Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0045
Code Of Criminal Procedure, 1973 — Section 432, 433, 433AIndian Penal Code, 1860 — Section 34, 201, 302Arms Act, 1959 — Section 27
High Courts16 Dec 2021Allowed
Amarnath Singh @ Amar Nath Singh Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0044
Constitution Of India, 1950 — Article 21, 48A, 51A(g)Bihar Minerals (Concession, Prevention Of Illegal Mining, Transportation & Storage) Rules, 2019 — Rule 2(vi), 17, 17(4), 18, 18(2), 25(1), 21(5), 29A(1), 29(A)(1)(e), 77(2), 17(4)Punjab Minor Mineral Concession Rules, 1964 — Rule 33
High Courts16 Dec 2021Partly Allowed
Anup Sahu @ Anup Lal Sah Vs State Of Bihar
Patna High Court · (2021) 12 PAT CK 0036
Indian Penal Code, 1860 — Section 34, 300, 302, 307, 323, 326, 447
High Courts15 Dec 2021Disposed Of
Anita Kashyap Vs Managing Director, M/S - Vlife Retail Private Limited
Patna High Court · (2021) 12 PAT CK 0046
Arbitration And Conciliation Act, 1961 — Section 11(6)