High Courts17 Jan 2022Disposed Of
M/S Manshi Automobiles Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0054
Bihar Goods And Service Tax Act, 2017 — Section 75
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 175 of 2,660
High Courts17 Jan 2022Disposed Of
National Insuranc Co Ltd Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0053
Bihar Goods And Service Tax Act, 2017 — Section 61, 73, 79
High Courts17 Jan 2022Disposed Of
Sujeet Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0052
Bihar Goods And Service Tax Act, 2017 — Section 30
High Courts17 Jan 2022Disposed Of
Md. Jahir Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0051
High Courts13 Jan 2022Disposed Of
Md. Zahiruddin Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0050
High Courts13 Jan 2022Disposed Of
Santosh Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0049
High Courts13 Jan 2022Disposed Of
Satya Narayan Pandey Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0048
High Courts13 Jan 2022Disposed Of
Sarita Kumari Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0047
Bihar Panchayat Raj Act, 2006 — Section 11, 15(5), 34, 35, 40(2), 62, 90, 93
High Courts13 Jan 2022Disposed Of
Md. Ashfaque Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0046
High Courts13 Jan 2022Disposed Of
Janhit Sansthan Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0045
High Courts12 Jan 2022Disposed Of
Anita Devi Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0044
High Courts12 Jan 2022Disposed Of
Sagar Mal Agarwal Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0043
High Courts12 Jan 2022Disposed Of
Shiv Kishor Construction Private Limited Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0042
Bihar Goods and Services Tax Act, 2017 — Section 61, 73, 73(9)Central Goods and Services Tax Act, 2017 — Section 61
High Courts12 Jan 2022Disposed Of
M/S Prakash Timber Stores Sasamusa Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0041
High Courts12 Jan 2022Disposed Of
M/S J.D. Motors Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0030
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 9
High Courts11 Jan 2022Disposed Of
Dhirendra Yadav Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0035
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2022Disposed Of
Shyam Kishor Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0034
Constitution Of India, 1950 — Article 226
High Courts11 Jan 2022Disposed Of
Rakesh Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0033
High Courts11 Jan 2022Disposed Of
Sujeet Kumar Alias Sujeet Kumar Barbaria Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0032
High Courts11 Jan 2022Disposed Of
Uaday Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0031
Constitution Of India, 1950 — Article 226