COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 174 of 2,660

High Courts22 Jan 2022Dismissed

M/S Dwivedi And Sons Vs Bharat Petroleum Corporation Limited

Patna High Court · (2022) 01 PAT CK 0072

Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Section 11, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 1(4)Arbitration And Conciliation Act, 1996 — Section 19, 34, 34(1), 34(3), 34(5), 36

High Courts21 Jan 2022Disposed Of

Shweta Singh Vs State Bank Of India

Patna High Court · (2022) 01 PAT CK 0080

High Courts21 Jan 2022Disposed Of

Dharmendra Singh Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0071

Constitution Of India, 1950 — Article 14, 19(1)(g), 21

High Courts21 Jan 2022Disposed Of

Lal Mohan Saw Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0070

High Courts21 Jan 2022Disposed Of

Panchratni Devi Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0069

High Courts21 Jan 2022Disposed Of

Rizwan Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0068

Constitution Of India, 1950 — Article 226

High Courts20 Jan 2022Disposed Of

Vikash Kumar Vs Bank Of Baroda

Patna High Court · (2022) 01 PAT CK 0065

High Courts20 Jan 2022Disposed Of

Raj Kumar Singh Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0064

High Courts20 Jan 2022Disposed Of

Shailendra Kumar Singh Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0063

High Courts20 Jan 2022Disposed Of

Hani Khatoon Vs Union Of India

Patna High Court · (2022) 01 PAT CK 0062

High Courts20 Jan 2022Disposed Of

Shree Vishnu Vishal Paper Mills Pvt. Ltd Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0061

Bihar Value Added Tax Act, 2005 — Section 25, 39

High Courts19 Jan 2022Disposed Of

Sunita Kumari Vs Chief Regional Manager (T And M Retail) Bharat Petroleum Corporation Ltd.

Patna High Court · (2022) 01 PAT CK 0101

High Courts19 Jan 2022Disposed Of

Ajit Sharma @ Ajit Kumar Sharma Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0067

Bihar & Orissa Public Demands Recovery Act, 1914 — Section 7, 9

High Courts19 Jan 2022Disposed Of

Shiv Kumar Chanani Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0066

High Courts19 Jan 2022

Jagat Prasad Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0060

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8, 20(b)(ii)(C), 41(2), 42, 43, 44, 50, 52, 52A, 52(2), 52(3), 53, 57, 67Code Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 25

High Courts18 Jan 2022Disposed Of

M/S Softage Information Technology Limited Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0059

High Courts18 Jan 2022Disposed Of

Rubi Kumari Vs Union Of India

Patna High Court · (2022) 01 PAT CK 0058

High Courts18 Jan 2022Disposed Of

M/S Sarvshri Maa Mahthin Industrial Area Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0057

High Courts17 Jan 2022Disposed Of

Devendra Prasad Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0056

High Courts17 Jan 2022Disposed Of

Naresh Yadav Vs State Of Bihar

Patna High Court · (2022) 01 PAT CK 0055