High Courts01 Aug 1997
State Bank of India Vs Nakul D. Kamani
Patna High Court · (1998) 1 BLJR 385
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 248Penal Code, 1860 (IPC) — Section 420, 468
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,761 of 2,661
High Courts01 Aug 1997Allowed
Ram Prasad and Others Vs Bishuni Prasad
Patna High Court · (1998) 1 BLJR 267 : (1997) 2 PLJR 727
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(e)
High Courts31 Jul 1997Allowed
Mohan Kumar Singh and Another Vs State of Bihar
Patna High Court · (1998) 1 BLJR 441
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Income Tax Act, 1961 — Section 277
High Courts31 Jul 1997Dismissed
M/s Poddar Tiles Vs Union of India and Others
Patna High Court · (1998) 3 CivCC 142
Telegraph Act, 1885 — Section 7B, 7B(2)
High Courts31 Jul 1997Allowed
Shashidhar Mandal and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 628
High Courts31 Jul 1997Dismissed
Smt. Usha Kumari Vs Principal Judge, Family Court and Others
Patna High Court · AIR 1998 Patna 50 : (1997) 2 PLJR 472
Constitution of India, 1950 — Article 227Family Courts Act, 1984 — Section 19
High Courts30 Jul 1997Dismissed
Mahanath Bishwambhar Kumar Das @ Bishwambhar Kumar Sharma and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 715
Provincialisation of Roads and Hospitals Act, 1947 — Section 3, 4, 6
High Courts30 Jul 1997Dismissed
Raj Kumar Prasad, Gaukaran Prasad Singh and Others Vs State of Bihar and Another
Patna High Court · (1997) 2 PLJR 880
Bihar Kendu Leaves (Control of Trade) Act, 1973 — Section 14, 15, 16, 2(3), 21Forest Act, 1927 — Section 33, 41, 42, 5(3), 50
High Courts30 Jul 1997
Amar Pratap Singh Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 1035
Bihar and Orissa Municipal Act, 1922 — Section 11A, 64(2)Bihar Motor Vehicles Rules, 1992 — Rule 191Constitution of India, 1950 — Article 243P, 243W
High Courts30 Jul 1997Dismissed
Shiv Kumar Ram Vs The Vice-Chancellor Magadh University
Patna High Court · (1998) 1 PLJR 856
High Courts30 Jul 1997
B.R. Ambedkar Bihar University Teachers Association and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 318
Bihar State Universities Act, 1976 — Section 45, 46, 47, 48, 49Patna University Act, 1976 — Section 49
High Courts28 Jul 1997Dismissed
Sakhi Chand Yadav and Another Vs Smt. Jagtarai Devi and Others
Patna High Court · (1997) 2 PLJR 471
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts28 Jul 1997
Bihar Electricity Board and Others Vs Usha Martin Industries Ltd.
Patna High Court · (1997) 2 BLJR 1439
Electricity (Supply) Act, 1948 — Section 46, 49Electricity Act, 1910 — Section 26
High Courts27 Jul 1997Allowed
Shambhu Nath Sikaria Vs State of Bihar and Another
Patna High Court · (1997) 2 BLJR 1813
Criminal Procedure Code, 1973 (CrPC) — Section 200Standards of Weights and Measures (Enforcement) Act, 1985 — Section 63
High Courts25 Jul 1997Allowed
Binod Kumar Sinha Vs The State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1802
High Courts25 Jul 1997Allowed
Tritiya Snatak Astar Pratiyogita Chainit Sangh and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 539
Constitution of India, 1950 — Article 309
High Courts25 Jul 1997
Baba Pulp and Fruits Ltd. Vs Central Bureau of Investigation and Others
Patna High Court · (1998) 93 CompCas 374
Criminal Procedure Code, 1973 (CrPC) — Section 102Income Tax Act, 1961 — Section 281B
High Courts25 Jul 1997
Lal Saraf Vs State of Bihar and Another
Patna High Court · (1999) 235 ITR 116 : (1998) 100 TAXMAN 412
Income Tax Act, 1961 — Section 139(2), 276CC
High Courts25 Jul 1997Dismissed
Suresh Kumar and Others Vs Nagendra Kumar Labh
Patna High Court · (1997) 2 PLJR 456
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 19(1), Order 8 Rule 6A, Order 8 Rule 6C, Order 8 Rule 6F
High Courts24 Jul 1997
SATYA NARAIN DAHNIA Vs STATE OF BIHAR
Patna High Court · (2000) 110 TAXMAN 28
Income Tax Act, 1961 — Section 271, 276C, 277