High Courts07 Aug 1997
Mrs. Madhu Sinha Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 17
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,760 of 2,661
High Courts07 Aug 1997
Subhawati Devi Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 847 : (1998) 1 RCR(Criminal) 421
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 397, 482Penal Code, 1860 (IPC) — Section 498
High Courts07 Aug 1997Allowed
Saitun Nisa Vs Triloki Vishwakarma @ Triloki Mistri
Patna High Court · (1997) 2 BLJR 1685 : (1997) 2 PLJR 655
Contract Act, 1872 — Section 73Government of India Act, 1935 — Section 107, 108Specific Relief Act, 1963 — Section 12, 21, 22
High Courts07 Aug 1997Allowed
Ram Prakash Lal Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 337
High Courts06 Aug 1997Allowed
Rabinder Singh Vs M. Maheshwar Rao and Another
Patna High Court · (1997) 2 BLJR 1568 : (1997) 2 PLJR 561
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 9
High Courts06 Aug 1997
Smt. Vyjainti Sinha Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 515
Constitution of India, 1950 — Article 226
High Courts05 Aug 1997
Binod Das and Another Vs Huro Rabidas and Another
Patna High Court · (1997) 2 PLJR 616
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4), 14(8)
High Courts05 Aug 1997
Pawan Maroo @ Pawan Kumar Maroo Vs The State of Bihar and Others
Patna High Court · (1997) 1 PLJR 820
Criminal Procedure Code, 1973 (CrPC) — Section 196, 468, 468(2)(c), 473, 482Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 153A
High Courts05 Aug 1997
Bimal Kumar Dutt and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 877
High Courts05 Aug 1997Dismissed
Manraj and Another Vs The State of Bihar and Another
Patna High Court · (1997) 2 BLJR 1834 : (1998) 1 RCR(Criminal) 856
Criminal Procedure Code, 1973 (CrPC) — Section 161, 197, 482Penal Code, 1860 (IPC) — Section 34, 341, 504
High Courts05 Aug 1997
Anita Devi and Others Vs Bhuneshwar Shah and Another
Patna High Court · (1998) 2 ACC 307
Motor Vehicles Act, 1988 — Section 140, 173
High Courts04 Aug 1997
Dharmendra Kumar Verma and Others Vs State of Bihar and Others
Patna High Court · (1997) 2 PLJR 617
Land Acquisition Act, 1894 — Section 4, 4(1), 6
High Courts04 Aug 1997Allowed
Kaushal Singh and Others Vs State of Bihar
Patna High Court · (1998) 1 BLJR 290 : (1998) 2 PLJR 602
Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B
High Courts04 Aug 1997Allowed
Srimati Radhika Devi Vs Ramshray Pd. Chaudhary and Others
Patna High Court · (1997) 2 PLJR 465
Bihar Land Reforms Act, 1950 — Section 26, 27, 32(4), 35
High Courts01 Aug 1997Dismissed
Kamendra Kishore Verma Vs The State of Bihar and Sri Kant Kumar Verma
Patna High Court · (1998) 1 PLJR 407
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 499, 500
High Courts01 Aug 1997Dismissed
Shree Bhagwan Pandey Vs Union of India (UOI) and Others
Patna High Court · (1998) 1 PLJR 120
Air Force Pension Regulations, 1961 — Rule 102A, 15, 25APenal Code, 1860 (IPC) — Section 302
High Courts01 Aug 1997Allowed
Bishwanath Verma Vs The Union of India (UOI) and Others
Patna High Court · (1998) 1 PLJR 607
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311, 311(1)Penal Code, 1860 (IPC) — Section 109, 409, 467, 471
High Courts01 Aug 1997
Sunith Kumar Mallik and Others Vs The State of Bihar and Another
Patna High Court · (1997) 2 BLJR 1822 : (1998) 2 PLJR 613
Constitution of India, 1950 — Article 226, 227Contract Act, 1872 — Section 23
High Courts01 Aug 1997Allowed
Anil Agrawal Vs Union of India (UOI) and Others
Patna High Court · (1997) 45 BLJR 1753 : (1998) 1 LLJ 539 : (1997) 2 PLJR 872
Mines Act, 1952 — Section 2Minimum Wages Act, 1948 — Section 2
High Courts01 Aug 1997Allowed
Ashok Kumar Vs State of Bihar and Another
Patna High Court · (1997) 2 PLJR 798
Essential Commodities Act, 1955 — Section 7