COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,759 of 2,661

High Courts18 Aug 1997Dismissed

Bihar State Road Transport Corporation Vs The Presiding Officer, Industrial Tribunal and Another

Patna High Court · (1997) 2 PLJR 486

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 33(2)

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High Courts18 Aug 1997Allowed

Ahmad Hussain Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 644

Bihar Land Reforms Act, 1950 — Section 2, 4Criminal Procedure Code, 1973 (CrPC) — Section 145

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High Courts18 Aug 1997Allowed

Dr. Lakshmi Choudhary Vs Dr. Uma Shankar Pandey

Patna High Court · (1998) 1 PLJR 5

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 39 Rule 2A(2), Order 43 Rule 1

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High Courts14 Aug 1997Allowed

Shankar Ram and Another Vs State of Bihar

Patna High Court · (1997) 2 BLJR 1815 : (1997) 2 PLJR 578

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 366Penal Code, 1860 (IPC) — Section 148, 149, 302, 307

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High Courts14 Aug 1997Dismissed

Janardan Singh Vs Aseem Sunder Das

Patna High Court · (1997) 2 PLJR 584

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1), 14Evidence Act, 1872 — Section 73

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High Courts14 Aug 1997Allowed

Kameshwar Prasad Sah Vs The National Small Industries Corporation Ltd. and Others

Patna High Court · (1998) 1 PLJR 860

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High Courts13 Aug 1997Dismissed

Ram Bachan Bind and Others Vs The State of Bihar and Another

Patna High Court · (1998) 1 PLJR 852

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 144, 323, 325, 376, 504

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High Courts12 Aug 1997Allowed

Sachidanand Roy and Others Vs The State of Bihar and Others

Patna High Court · (1998) 1 PLJR 889

Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29, 29(1)

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High Courts12 Aug 1997

Birendra Prasad and Others Vs Nagendra Narayan Singh Deo and Others

Patna High Court · (1997) 2 BLJR 1572

Civil Procedure Code, 1908 (CPC) — Section 151

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High Courts12 Aug 1997

Bharat Prasad Vs The State of Bihar and Others

Patna High Court · (1998) 1 PLJR 125

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High Courts12 Aug 1997

Sri Manikant Rajak Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 631

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High Courts12 Aug 1997

Jugal Tiwary and others Vs Jagarnath Tiwary and Others

Patna High Court · (1997) 08 PAT CK 0006

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3), 2(12)

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High Courts12 Aug 1997

Jugal Tiwary and Others Vs Jagarnath Tiwary and Others

Patna High Court · (1998) 3 CivCC 193

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10(3), 2(12)

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High Courts11 Aug 1997

Md. Sabir Hussain Siddique Vs Md. Jiyauddin and Another

Patna High Court · (1997) 08 PAT CK 0057

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High Courts11 Aug 1997Allowed

Shailendra Singh @ Shivij Singh and Others Vs Om Narayan Singh

Patna High Court · (1997) 2 PLJR 651

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15(1)

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High Courts09 Aug 1997Allowed

Mahendra Prasad Barnwal and Another Vs Assistant Engineer, National Highway and Others

Patna High Court · (1997) 08 PAT CK 0066

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2

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High Courts08 Aug 1997Allowed

Dr. Om Prakash Mahansaria Vs State of Bihar and Others

Patna High Court · (1998) 1 BLJR 58 : (1998) 1 PLJR 386

Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138

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High Courts08 Aug 1997Dismissed

Butta Paswan and Satyendra Paswan Vs The State of Bihar

Patna High Court · (1998) 1 PLJR 68

Criminal Procedure Code, 1973 (CrPC) — Section 313, 360Juvenile Justice Act, 1986 — Section 21, 24, 26, 32Penal Code, 1860 (IPC) — Section 307, 324

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High Courts08 Aug 1997Allowed

Ram Charan Mahto and Others Vs The State of Bihar and Others

Patna High Court · (1998) 1 PLJR 849

Chotanagpur Tenancy Act, 1908 — Section 46, 46A, 71, 71AConstitution of India, 1950 — Article 226, 227

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High Courts07 Aug 1997

Bihar Inter University Board Employees Union and Others Vs The State of Bihar and Others

Patna High Court · (1997) 2 PLJR 938

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