High Courts02 Sept 1997Dismissed
Brahma Devi and Others Vs Smt. Malti Devi
Patna High Court · (1998) 1 BLJR 389
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(1)(d)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,757 of 2,661
High Courts02 Sept 1997
Vijay Lakshmi Kumari Vs The Union of India (UOI) and Others
Patna High Court · (1998) 1 PLJR 851
High Courts02 Sept 1997Dismissed
Zila Parishad and Others Vs Mohan Prasad and Others
Patna High Court · (1998) 1 PLJR 115
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, 115
High Courts01 Sept 1997
Smt. Draupati and Others Vs Rajendra Singh and Others
Patna High Court · (1998) 1 BLJR 478
Hindu Succession Act, 1956 — Section 2, 6
High Courts01 Sept 1997Dismissed
Sri Ramashray Pd. Choudhary Vs Krishna Nandan Singh
Patna High Court · (1997) 09 PAT CK 0010
Civil Procedure Code Amendment Act, 1976 — Section 98Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 91, Order 21 Rule 92Limitation Act, 1963 — Article 127, 17, 5
High Courts30 Aug 1997Allowed
Baldeo Prasad and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 316
Land Acquisition Act, 1894 — Section 17(4), 4, 4(1), 5A, 6
High Courts30 Aug 1997Allowed
Babu Lal Hembrum Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 43
Santhal Praganas Tenancy (Supplementary Provisions) Act, 1949 — Section 5, 6, 7Santhal Praganas Tenancy (Supplementary Provisions) Rules — Rule 1, 2, 3, 4
High Courts29 Aug 1997
Sushil Kumar Modi Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 652
High Courts28 Aug 1997
Shyam Kishore Sharma Vs State of Bihar and others
Patna High Court · (1997) 2 PLJR 696
High Courts28 Aug 1997Dismissed
Mithilesh Kumar Singh Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 361 : (1998) 1 PLJR 390
Explosive Substances Act, 1908 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307
High Courts28 Aug 1997Allowed
Vidya Devi and Others Vs Kausalya Devi and Others
Patna High Court · (1998) 1 BLJR 483 : (1998) 1 PLJR 547
Hindu Succession Act, 1956 — Section 11, 30, 8, 9
High Courts28 Aug 1997
M/s Bihar Office Equipments Co. Vs The State of Bihar and Others
Patna High Court · (1997) 08 PAT CK 0012
High Courts28 Aug 1997
Shyam Kishore Sharma Vs State of Bihar and Others
Patna High Court · (1997) 2 PLJR 696
High Courts27 Aug 1997Allowed
State Bank of India Vs Nakul D. Kamani
Patna High Court · (1997) 08 PAT CK 0079
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(1), 248Penal Code, 1860 (IPC) — Section 420, 468
High Courts27 Aug 1997Dismissed
Bharduli Thakur Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 244
Penal Code, 1860 (IPC) — Section 149, 302, 34
High Courts27 Aug 1997Dismissed
Bajrang Lal Agarwal and Others Vs The State of Bihar and Another
Patna High Court · (1998) 1 BLJR 392 : (1998) 1 PLJR 284
Essential Commodities Act, 1955 — Section 7
High Courts27 Aug 1997Allowed
Smt. Jitni and Others Vs Janki Singh and Others
Patna High Court · (1997) 2 BLJR 1557
Specific Relief Act, 1963 — Section 12
High Courts27 Aug 1997Dismissed
Shreemant Kumar Choudhary Vs Yashwant Kumar Choudhary and Others
Patna High Court · (1997) 2 PLJR 480
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2)
High Courts26 Aug 1997
MUNSI-II HUSSAIN Vs INCOME TAX APPELLATE TRIBUNAL and Others
Patna High Court · (1999) 151 CTR 296
Income Tax Act, 1961 — Section 256(1)Limitation Act, 1963 — Section 5
High Courts26 Aug 1997
Guruleen Das and Others Vs Dharam Das and Another
Patna High Court · (1998) 1 BLJR 25
Civil Procedure Code, 1908 (CPC) — Section 151Criminal Procedure Code, 1973 (CrPC) — Section 145