High Courts09 Sept 1997Allowed
Bhanu Prasad Vs Chandra Prasad
Patna High Court · (1997) 2 BLJR 1586 : (1997) 2 PLJR 865
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)(c), 14(8)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,756 of 2,661
High Courts08 Sept 1997
Sri. Bir Ispat Vs Bihar Electricity Board and Others
Patna High Court · (1998) 1 BLJR 83 : (1998) 1 PLJR 886
Constitution of India, 1950 — Article 12
High Courts08 Sept 1997Allowed
Noor Jahan Khatoon Vs Kailash Prasad Agarwal and Another
Patna High Court · (1998) 1 BLJR 47
Motor Vehicles Act, 1988 — Section 95(2)(a)
High Courts08 Sept 1997Dismissed
Ramanandan Singh Vs Swaminath Singh
Patna High Court · (1998) 1 BLJR 454
Lunacy Act, 1912 — Section 29
High Courts05 Sept 1997
New India Assurance Co. Ltd. Vs Smt. Parwati Devi Singh and Others
Patna High Court · (1998) 1 BLJR 533 : (1998) 1 PLJR 521
High Courts05 Sept 1997Allowed
Laju Prasad Agrawal Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 197 : (1997) 2 PLJR 966
High Courts05 Sept 1997Allowed
Purushottampur Colliery Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Patna High Court · AIR 1998 Patna 26 : (1998) 46 BLJR 645 : (1997) 2 PLJR 816
Coal Mines (Taking Over of Management) Act, 1973 — Section 19(6)
High Courts05 Sept 1997Allowed
Sati Raman Sinha and Others Vs State of Bihar and Others
Patna High Court · (1997) 2 PLJR 924
Constitution of India, 1950 — Article 226
High Courts05 Sept 1997Allowed
Bivekanand Singh Vs The State of Bihar and Others
Patna High Court · (1997) 09 PAT CK 0014
Constitution of India, 1950 — Article 19(1)(g)
High Courts04 Sept 1997Allowed
Cut-piece Wala and Others Vs The State of Bihar and The Income Tax Officer
Patna High Court · (1998) 1 PLJR 544
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 254, 276C, 277, 279(1)
High Courts04 Sept 1997Allowed
Mosabani Mines Labour Union Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 807
Trade Unions Act, 1926 — Section 28, 8
High Courts04 Sept 1997Dismissed
Amla Mazumdar and Others Vs Bishwanath Pabra
Patna High Court · (1998) 1 BLJR 18
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts04 Sept 1997Allowed
Ajoy Kumar Ambastha and Another Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 664
Bihar and Orissa Municipal Act, 1922 — Section 42(1)
High Courts04 Sept 1997Allowed
Chittaranjan Kumar Buernevey Vs The Bihar State Electricity Board and Others
Patna High Court · (1997) 2 PLJR 731
Bihar State Electricity Board Service Regulations, 1976 — Regulation 85, 86Constitution of India, 1950 — Article 14, 16
High Courts03 Sept 1997
Sahid Mian and Another Vs Anirudh Prasad and Others
Patna High Court · (1997) 09 PAT CK 0090
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts03 Sept 1997
Lalan Sah Vs Ram Babu Prasad and Others
Patna High Court · (1997) 09 PAT CK 0069
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)
High Courts03 Sept 1997Dismissed
Asha Devi and Others Vs Ram Krishan Agarwal and Others
Patna High Court · (1998) 1 BLJR 398
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Sept 1997Dismissed
Ramashiray Singh @ Ramashray Prasad Singh and Others Vs Gangotry Prasad Singh and Others
Patna High Court · (1998) 1 BLJR 405
Transfer of Property Act, 1882 — Section 54
High Courts03 Sept 1997Allowed
Kamla Devi Vs Shri Ram Lal Chauhan and the State
Patna High Court · (1998) 1 PLJR 831 : (1998) 1 RCR(Criminal) 387
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts02 Sept 1997Allowed
Madhurani Singh Vs Subhas Chandra Ghosh and Others
Patna High Court · (1998) 1 BLJR 552 : (1997) 2 PLJR 922
Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17, 49Transfer of Property Act, 1882 — Section 123