High Courts24 Sept 1997Allowed
National Insurance Co. Ltd. Vs Vijaya Devi and Others
Patna High Court · (1999) ACJ 131 : (1998) 1 PLJR 270
Civil Procedure Code, 1908 (CPC) — Section 151
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,754 of 2,661
High Courts24 Sept 1997Dismissed
Dayanand Singh Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 56
High Courts23 Sept 1997
Gunanand Sah Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 191 : (1997) 2 PLJR 1018
Criminal Procedure Code, 1973 (CrPC) — Section 468Penal Code, 1860 (IPC) — Section 447
High Courts23 Sept 1997Dismissed
Abijit Ganguly Vs Md. Jalaluddin, III Subordinate Judge and Another
Patna High Court · (1997) 2 BLJR 1574 : (1997) 2 PLJR 1007
Civil Procedure Code, 1908 (CPC) — Section 96Constitution of India, 1950 — Article 226
High Courts19 Sept 1997Allowed
Madhav Mahaseth and Others Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 803
Constitution of India, 1950 — Article 39
High Courts19 Sept 1997Allowed
Md. Alam @ Abdul Allam and Others Vs The State of Bihar
Patna High Court · (1998) 1 PLJR 94
Criminal Procedure Code, 1973 (CrPC) — Section 438, 438(1), 438(2), 438(3)Penal Code, 1860 (IPC) — Section 323, 379, 498A
High Courts19 Sept 1997Allowed
Niranjanlal Todi Vs The State of Bihar and Another
Patna High Court · (1998) 1 PLJR 564
Criminal Procedure Code, 1973 (CrPC) — Section 192Penal Code, 1860 (IPC) — Section 420, 467, 477A
High Courts18 Sept 1997Dismissed
Tunu Choudhary Vs Union of India(UOI)
Patna High Court · (1998) 46 BLJR 408 : (1998) 79 FLR 121 : (1999) 3 LLJ 500
Railway Claims Tribunal Act, 1987 — Section 23Railways Act, 1890 — Section 82AWorkmens Compensation Act, 1923 — Section 2(1)
High Courts17 Sept 1997
Md. Ashfaque Alam and Others Vs The Chairman-cum-Managing Director, Central Coalfields Ltd. and Others
Patna High Court · (1997) 2 PLJR 885
Constitution of India, 1950 — Article 14, 19
High Courts17 Sept 1997Dismissed
Prabhu Chand Ram Vs Union of India(UOI)
Patna High Court · (1998) ACJ 1096 : (1997) 2 PLJR 801
Railways Act, 1989 — Section 123, 125
High Courts17 Sept 1997Allowed
Sri Ram Nath Ram Vs The Union of India (UOI) and Others
Patna High Court · (1998) 1 BLJR 409 : (1997) 2 PLJR 968
High Courts17 Sept 1997Dismissed
Tata Nagar Agri. Tools (P) Ltd. Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 837
Central Sales Tax Act, 1956 — Section 14
High Courts17 Sept 1997Dismissed
The State of Bihar Vs Isaruddin and Another
Patna High Court · (1997) 2 PLJR 744
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Sept 1997Dismissed
Anil Kumar Singh and Others Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 116
Constitution of India, 1950 — Article 14, 16
High Courts16 Sept 1997Allowed
Dhrub Narayan Singh and Another Vs The State of Bihar and Others
Patna High Court · (1998) 1 BLJR 90 : (1997) 2 PLJR 889
Constitution of India, 1950 — Article 226, 227
High Courts16 Sept 1997
Subhash Chandra Das Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 666
High Courts15 Sept 1997Dismissed
Mossomat Jhalo Devi and Others Vs Jagannath Mondal
Patna High Court · (1998) 1 PLJR 31
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 42
High Courts15 Sept 1997Allowed
Dayanand Bhagat Vs State of Bihar and Others
Patna High Court · (1997) 2 PLJR 667
High Courts15 Sept 1997Allowed
Md. Javed Imam Vs Bibi Fatima Khatoon and Others
Patna High Court · (1998) 2 BLJR 1024 : (1998) 1 PLJR 529
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts15 Sept 1997Dismissed
Chhote Lal and Janab Abdur Rauf Vs Shri Jagannath Prasad Singh and Others
Patna High Court · (1997) 2 PLJR 822
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14, Order 7 Rule 14