High Courts30 Sept 1997Dismissed
Ramashish Rao and Others Vs Rambha Devi and Others
Patna High Court · (1999) ACJ 747 : (1998) 46 BLJR 138
Motor Vehicles Act, 1988 — Section 140
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,753 of 2,661
High Courts30 Sept 1997Dismissed
Darshan Singh and Another Vs The State of Bihar and Another
Patna High Court · (1997) 09 PAT CK 0011
Criminal Procedure Code, 1973 (CrPC) — Section 197, 482Penal Code, 1860 (IPC) — Section 109, 143, 224, 322, 323Railway Protection Force Act, 1957 — Section 11, 15, 20(3)
High Courts30 Sept 1997Dismissed
Udho Rai and Another Vs Ambika Tewary and Others
Patna High Court · (1998) 1 BLJR 23
Specific Relief Act, 1963 — Section 15
High Courts29 Sept 1997Allowed
Anil Kumar Gupta Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 366
Land Acquisition Act, 1894 — Section 11, 11A, 18, 35, 4
High Courts29 Sept 1997Allowed
Mrs. Aruna Mehra Vs State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1576
Mines and Minerals (Development and Regulation) Act, 1957 — Section 11
High Courts26 Sept 1997Allowed
Md. Alauddin and Others Vs The State of Bihar
Patna High Court · (1997) 09 PAT CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts26 Sept 1997
ASHIRVAD ENTERPRISES and Others Vs STATE OF BIHAR and Another
Patna High Court · (1998) 150 CTR 458
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Income Tax Act, 1961 — Section 245A, 245B, 271, 273A, 276
High Courts26 Sept 1997Allowed
Shankar Dayal Pandey and Another Vs Ramesh Prasad
Patna High Court · (1997) 2 BLJR 1814
Motor Vehicles Act, 1988 — Section 140, 166
High Courts26 Sept 1997Allowed
Janta Sheet Grih Vs State of Bihar
Patna High Court · (1998) 99 TAXMAN 109
Income Tax Act, 1961 — Section 271(1)(c), 276C, 277
High Courts26 Sept 1997
Ashirvad Enterprises and Others and L.N. Poddar Vs State of Bihar and Another
Patna High Court · (1998) 232 ITR 220
Criminal Procedure Code, 1973 (CrPC) — Section 309, 482Income Tax Act, 1961 — Section 245C, 245C(1), 245D, 245D(3), 245D(4)
High Courts26 Sept 1997Dismissed
Ram Harsh Das Vs State of Bihar and Others
Patna High Court · (1998) 2 BLJR 902 : (1998) 1 PLJR 502
Army Act, 1950 — Section 123Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155, 156, 161, 2, 204
High Courts25 Sept 1997Allowed
Sita Ram Mandal and Others Vs State of Bihar and Others
Patna High Court · (1998) 1 BLJR 368 : (1998) 1 PLJR 64
Bihar Tenancy Act, 1885 — Section 48C(1)(b), 48E, 48E(8)
High Courts25 Sept 1997Allowed
Uday Prakash Dwivedi Vs Punjab National Bank and Others
Patna High Court · (1997) 2 PLJR 786
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 10, 4, 4, 43, 5Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103Court Fees (Bihar Amendment) Act, 1995 — Article 13, 17, 7
High Courts25 Sept 1997
Lakshmi Bhagat and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 348
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15(1), 5(1), 9, 9(2)
High Courts25 Sept 1997Allowed
Dharnidhar Thakur Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 344
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(1), 10(2), 11(1), 32B
High Courts25 Sept 1997
Ram Sarup Khetan and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 34
Arbitration Act, 1940 — Section 20Civil Procedure Code, 1908 (CPC) — Section 34Limitation Act, 1963 — Article 158
High Courts25 Sept 1997
Md. Salim Uddin and Others Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 38
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15(1), 5(1), 9, 9(2)
High Courts24 Sept 1997
Uma Sabnavis and Another Vs State of Bihar and Another
Patna High Court · (1998) 93 CompCas 946 : (1997) 2 PLJR 833
Banking Regulation Act, 1949 — Section 36AD, 36AD(1)
High Courts24 Sept 1997
National Insurance Co. Ltd. Vs Debrat Kumar and Others
Patna High Court · (1999) ACJ 725 : (1998) 46 BLJR 32
Motor Vehicles Act, 1988 — Section 168
High Courts24 Sept 1997Allowed
Mohd. Wakil Vs The State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1703 : (1997) 2 PLJR 933
Bihar Pension Rules, 1950 — Rule 43(b)