High Courts15 Jul 1997Allowed
Ramsakha Singh Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 402
Civil Services (Classification, Control and Appeal) Rules — Rule 55, 828
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,763 of 2,661
High Courts15 Jul 1997Dismissed
UCO Bank (Formerly known as the United Commercial Bank) Vs Government of India, Ministry of Industrial Devlopment Department and Others
Patna High Court · (1998) 1 PLJR 260
Britannia Engineering Company Limited (Mokameh Unit) and the Arthur Butler and Company (Muzaffarpur) Limited (Acquisition and Transfer of Undertakings) Act, 1978 — Section 15, 21, 21(7), 3, 7
High Courts15 Jul 1997Dismissed
Badri Roy Vs The Presiding Officer and Another
Patna High Court · (1997) 2 PLJR 939
Industrial Disputes Act, 1947 — Section 10(1), 25F
High Courts14 Jul 1997Dismissed
N.K. Mukherjee and Others Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1450
Penal Code, 1860 (IPC) — Section 147, 323, 337
High Courts14 Jul 1997Dismissed
Baijnath Ganjhu @ Bajo Ganjhu Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1582
Criminal Procedure Code, 1973 (CrPC) — Section 113Penal Code, 1860 (IPC) — Section 376
High Courts11 Jul 1997Allowed
Mahmudul Hasan and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 600
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 15, 18, 18(1), 18(2)
High Courts11 Jul 1997
Kailash Mahto Vs State of Bihar and Another
Patna High Court · (1997) 2 PLJR 587
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 11, 12
High Courts10 Jul 1997Allowed
Ramsubhag Singh, Panchanand Singh and Nand Kishore Singh Vs The State of Bihar
Patna High Court · (1997) 2 PLJR 685
High Courts10 Jul 1997Allowed
Ramesh Kumar Kejariwal Vs State of Bihar
Patna High Court · (1998) 2 BLJR 790
Criminal Procedure Code, 1973 (CrPC) — Section 482Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 95
High Courts10 Jul 1997Allowed
Kabirmau Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1623
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366A, 376
High Courts09 Jul 1997Dismissed
Akhtar Hussain and Naresh Prasad Thakur Vs State of Bihar
Patna High Court · (1997) 2 BLJR 1452
Criminal Procedure Code, 1973 (CrPC) — Section 251, 313Essential Commodities Act, 1955 — Section 3, 7
High Courts09 Jul 1997Allowed
Food Corporation of India Vs Union of India (UOI)
Patna High Court · (1997) 07 PAT CK 0002
Civil Procedure Code, 1908 (CPC) — Section 80, 80(1), 80(2), 80(3)
High Courts08 Jul 1997Allowed
Arun Kumar Vs The State of Bihar and Others
Patna High Court · (1997) 07 PAT CK 0050
Constitution of India, 1950 — Article 16
High Courts08 Jul 1997Dismissed
Ram Babu Gupta Vs State of Bihar
Patna High Court · (1997) 2 PLJR 308
Penal Code, 1860 (IPC) — Section 403, 406, 420, 468
High Courts07 Jul 1997Dismissed
Kedar Singh and Company Vs Income Tax Appellate Tribunal and Others
Patna High Court · (1998) 1 PLJR 290
Income Tax Act, 1961 — Section 142(1), 143(2), 145(1), 145(2), 253
High Courts07 Jul 1997Dismissed
Coal India Limited Vs Rajib Ranjan Kumar and Others
Patna High Court · (1998) 1 BLJR 102 : (1997) 2 PLJR 450
High Courts07 Jul 1997
Sushil Kumar Modi and Others and Brishen Patel and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 291
Constitution of India, 1950 — Article 14
High Courts07 Jul 1997
Smt. Sandhya Rani Dutta Vs High Court of Judicature at Patna and Others
Patna High Court · (1998) 229 ITR 706 : (1998) 1 PLJR 306
High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976 — Section 2High Court at Patna (Establishment of a Permanent Bench at Ranchi) Rules — Rule 3Income Tax Act, 1961 — Section 255(5), 256, 256(1), 256(2)
High Courts07 Jul 1997Dismissed
Employers in relation to the Management of Bhurangiya Project of Bharat Coking Coal Ltd. Vs Presiding Officer, Central Government Industrial Tribunal No. 1 and Others
Patna High Court · (1998) 46 BLJR 245 : (1999) 3 LLJ 1593 : (1997) 2 PLJR 434
High Courts04 Jul 1997Dismissed
Gupteshwar Singh and Others Vs State of Bihar and Others
Patna High Court · (1997) 2 PLJR 565
Constitution of India, 1950 — Article 16, 21, 226