High Courts04 Jul 1997Dismissed
Ram Swaroop Mahto and Another Vs Durga Mahto and Others
Patna High Court · (1998) 1 PLJR 318
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Specific Relief Act, 1963 — Section 34
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,764 of 2,661
High Courts03 Jul 1997Allowed
Nathuni Sah Vs The State of Bihar, The Secretary, Food Supply and Commerce Department, Government of Bihar and The Collector
Patna High Court · (1997) 2 PLJR 800
Essential Commodities Act, 1955 — Section 6A, 6C, 6C(2), 7, 7A
High Courts03 Jul 1997Dismissed
Indian Iron and Steel Company Ltd. Vs Union of India (UOI) and Others
Patna High Court · (1997) 2 PLJR 438
Companies Act, 1956 — Section 617Mineral Concession Rules, 1960 — Rule 54Mines and Minerals (Development and Regulation) Act, 1957 — Section 9
High Courts03 Jul 1997Dismissed
Situ Sahu and Others Vs State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1536 : (1997) 2 PLJR 425
Constitution of India, 1950 — Article 226, 227
High Courts03 Jul 1997Dismissed
Lakshmi Narain and Others Vs State of Bihar and Others
Patna High Court · (1998) 1 PLJR 106
Miscellaneous Rules of the Board of Revenue, Bihar, 1958 — Rule 148
High Courts03 Jul 1997Allowed
Ugra Nath Jha Vs The Administrator, Biscomaun and Another
Patna High Court · (1998) 1 PLJR 129
Civil Services (Classification, Control and Appeal) Rules — Rule 55
High Courts02 Jul 1997Dismissed
Chhaya Rani (Smt.) Vs Dhan Devi @ Dhan Dei (Smt.)
Patna High Court · (1998) ACJ 441 : (1997) 45 BLJR 1561 : (1998) 1 LLJ 1122
Workmens Compensation Act, 1923 — Section 30
High Courts02 Jul 1997
India Firebricks and Insulation Company Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (1998) 1 BLJR 243
High Courts01 Jul 1997Dismissed
Atulya Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 292
High Courts29 Jun 1997Dismissed
Smt. Shakunti Devi and Others Vs Sri. Nawal Kishore Sharma and Others
Patna High Court · (1998) 1 BLJR 294 : (1997) 2 PLJR 305
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jun 1997Allowed
Dr. Jagannath Mishra Vs The State of Bihar and Another
Patna High Court · (1997) 2 PLJR 301
Criminal Procedure Code, 1973 (CrPC) — Section 164, 438(2)
High Courts26 Jun 1997
Anju Singh @ Kumari Anju Singh Vs State of Bihar and Others
Patna High Court · (1997) 2 PLJR 603
High Courts26 Jun 1997Dismissed
Gaya Mahto and Others Vs Babu Ram Singh
Patna High Court · (1998) 1 BLJR 39
Criminal Procedure Code, 1973 (CrPC) — Section 145, 362, 482
High Courts26 Jun 1997Dismissed
Bad-uz-Zama and Others Vs Aliur Rahman and Others
Patna High Court · (1997) 2 PLJR 514
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 151
High Courts26 Jun 1997Dismissed
Ranchi Gymkhana Club and Another Vs The State of Bihar and Others
Patna High Court · (1997) 2 PLJR 767
Bengal Finance (Sales Tax) Act, 1941 — Section 2Bihar Finance Act, 1981 — Section 17(5), 2, 27, 46(2)Companies Act, 1913 — Section 5
High Courts26 Jun 1997
Social Action for Relief To The Consumer and Another Vs Ranchi Municipal Corporation and Another Ranchi House Owners'' Association and Another Vs State of Bihar and Others
Patna High Court · (1997) 2 BLJR 1487 : (1997) 2 PLJR 318 : (1997) 2 PLJR 155
Bihar Municipal Corporation Act, 1978 — Section 2, 4Patna Municipal Corporation Act, 1951 — Section 147
High Courts25 Jun 1997Dismissed
Mrityunjay Ghatak @ Mirtunjay Ghatak Vs Bibhuti Bhushan Sen gupta and Others
Patna High Court · (1998) 1 BLJR 460 : (1997) 2 PLJR 488
Limitation Act, 1963 — Section 5
High Courts25 Jun 1997Allowed
Sri Ranju Kumar Ghosh Vs Shri C.T. Roy and Others
Patna High Court · (1997) 2 PLJR 789
Succession Act, 1925 — Section 275, 276
High Courts24 Jun 1997Dismissed
Gaya Mahto and Others Vs Babu Ram Singh
Patna High Court · (1997) 2 PLJR 551
Criminal Procedure Code, 1973 (CrPC) — Section 145, 362, 482, 561A
High Courts24 Jun 1997Allowed
Sachida Nand Mishra Vs The State of Bihar and Others
Patna High Court · (1998) 1 PLJR 96