High Courts28 May 1999Dismissed
Ram Karan Ram Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 323
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,686 of 2,661
High Courts25 May 1999Dismissed
Dr. Maithili Sharan Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 1997 : (1999) 3 PLJR 668
High Courts25 May 1999Dismissed
Patliputra Prestressed (Pvt.) Ltd. Vs Steel Authority of India Ltd. and Others
Patna High Court · (1999) 2 PLJR 834
High Courts24 May 1999Dismissed
Ashok Kumar Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 2035
High Courts21 May 1999Allowed
Narain Mahto and Others Vs Rupchand Mahto and Others
Patna High Court · (2000) 1 BLJR 308
High Courts21 May 1999Allowed
Ashvi Electric, Adityapur Vs Bihar State Financial Corporation and Others
Patna High Court · AIR 2000 Patna 27 : (2000) 48 BLJR 413 : (2002) 108 CompCas 857 : (1999) 9 PLJR 673
State Financial Corporations Act, 1951 — Section 29
High Courts21 May 1999Dismissed
Irkush Toppo (Dr) and Another Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 401 : (1999) 9 PLJR 827
Land Acquisition Act, 1894 — Section 16, 6
High Courts21 May 1999Dismissed
Janardan Prasad Singh Vs Bharat Coking Coal Ltd. and Others
Patna High Court · (2000) 1 BLJR 442 : (1999) 9 PLJR 821
High Courts21 May 1999Allowed
Braj Bihar Kaur and Another Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 574
High Courts20 May 1999Dismissed
Jyotsna Mishra Vs The Union of India (UOI) and Another
Patna High Court · (1999) 2 PLJR 698
Constitution of India, 1950 — Article 14, 16
High Courts20 May 1999
Bihar Yuva Adhivakta Kalyan Samiti and Others Vs The State of Bihar and Others
Patna High Court · (1999) 2 PLJR 870
High Courts20 May 1999
Pradeep Kumar Rai Vs State of Bihar and Others
Patna High Court · (1999) 3 PLJR 372
Bihar Agricultural Produce Markets Act, 1960 — Section 27, 27(2), 3, 3(1), 4(1)Bihar Agricultural Produce Markets Rules, 1975 — Rule 129, 129(1), 82Constitution of India, 1950 — Article 226, 243
High Courts20 May 1999Allowed
Baijnath Singh Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 1 BLJR 432 : (1999) 9 PLJR 693
High Courts20 May 1999Allowed
Jugal Mistry and Another Vs Bihar State Electricity Board and Others
Patna High Court · (2001) 3 PLJR 42
High Courts20 May 1999Allowed
Ram Ratan Roy and Another Vs State of Bihar and Others
Patna High Court · (1999) 3 PLJR 218
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(1), 10(2), 10(3), 11Constitution of India, 1950 — Article 226, 227
High Courts20 May 1999
Triloki Prasad Singh Vs State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1514
High Courts19 May 1999
Jhulan Yadav and Others Vs State of Bihar and Others
Patna High Court · AIR 2000 Patna 31
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 22
High Courts19 May 1999Allowed
Ardeshir Dalal Memorial Hospital Vs State of Bihar and Others
Patna High Court · (2000) 48 BLJR 436 : (2000) 85 FLR 572 : (2000) 3 LLJ 1466
Industrial Disputes Act, 1947 — Section 2
High Courts19 May 1999Dismissed
Arun Kumar Agarwal and Others Vs Gaurav Krishna Sahaya and Others
Patna High Court · (1999) 3 PLJR 120
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11A, 15, 23
High Courts19 May 1999
Sudha Sharma Vs Bihar State Housing Board and Others
Patna High Court · (2000) 2 PLJR 12