High Courts06 May 1999Dismissed

Thomas Hansda Vs Som Marandi and Others

Patna High Court · (1999) 3 PLJR 618

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 99Representation of the People Act, 1951 — Section 81, 86, 9A