COURT ARCHIVE

Patna High Court judgments

53,217 judgments · page 1,687 of 2,661

High Courts19 May 1999

Jhulan Yadav and Others Vs The State of Bihar and Others

Patna High Court · (1999) 3 PLJR 405

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 15(1), 27Bihar Tenancy Act, 1885 — Section 48E

High Courts18 May 1999Dismissed

Ratan Singh Vs State of Bihar and Another

Patna High Court · (2000) 1 BLJR 321

Penal Code, 1860 (IPC) — Section 120B, 402, 467, 468, 471

High Courts18 May 1999Allowed

D.A.V. College Trust and Management Society Vs State of Bihar and Others

Patna High Court · (2000) 1 BLJR 404

Chotanagpur Tenancy Act, 1908 — Section 49, 49AStamp Act, 1899 — Section 47A

High Courts18 May 1999Dismissed

Md. Quamruddin Vs The State of Bihar and Others

Patna High Court · (1999) 3 BLJR 1983 : (1999) 9 PLJR 653

Constitution of India, 1950 — Article 166

High Courts18 May 1999Allowed

Bharat Coking Coal Limited Vs State of Bihar and Others

Patna High Court · (2000) 1 BLJR 464 : (1999) 3 PLJR 15

Constitution of India, 1950 — Article 14, 19, 21

High Courts18 May 1999Allowed

Dhaneshwar Bhagat Vs State of Bihar and Others

Patna High Court · (1999) 3 BLJR 2002 : (1999) 9 PLJR 701

High Courts18 May 1999

Smt. Bansraji Devi and Others Vs The State of Bihar and Others

Patna High Court · (2003) 1 PLJR 25

High Courts17 May 1999Dismissed

Amaresh Kumar Singh Vs State of Bihar and Others

Patna High Court · (1999) 3 BLJR 2032

High Courts17 May 1999Dismissed

Employers in relation to Management of Sudamdih Colliery of BCCL Vs Presiding Officer, Central Govt., Industrial Tribunal No. 1

Patna High Court · (1999) 47 BLJR 2105 : (2000) 84 FLR 517 : (2000) 1 LLJ 593

Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 13, 23, 25

High Courts17 May 1999Dismissed

Kameshwar Upadhyay Vs The State of Bihar and Others

Patna High Court · (1999) 2 PLJR 759

Criminal Procedure Code, 1973 (CrPC) — Section 107

High Courts17 May 1999

Hotel V.I.P. Pvt. Ltd., Dhanbad Vs State of Bihar and Others

Patna High Court · (1999) 3 PLJR 145

High Courts14 May 1999

Sangita Devi and Others Vs The State of Bihar and Others

Patna High Court · (1999) 2 BLJR 1264

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10, 10(2), 11(i)

High Courts14 May 1999Allowed

Dip Narain Giri and Others Vs State of Bihar and Others

Patna High Court · (1999) 2 PLJR 649

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 4Criminal Procedure Code, 1973 (CrPC) — Section 144, 145

High Courts14 May 1999Allowed

Pooja Engineering Pvt. Ltd. and Another Vs State of Bihar and Others

Patna High Court · AIR 1999 Patna 157 : (2000) 3 PLJR 686

Essential Commodities Act, 1955 — Section 6A

High Courts14 May 1999Allowed

Smt. Nazma Bano and Another Vs Indian Lac Research Institute and Others

Patna High Court · (1999) 3 BLJR 2417 : (2000) 2 PLJR 778

High Courts14 May 1999Allowed

Mithelesh Kumar Singh and Others Vs State of Bihar and Others

Patna High Court · (1999) 3 BLJR 1778

High Courts14 May 1999Dismissed

Nalin Kumar Jha Vs The State of Bihar and Others

Patna High Court · (1999) 2 PLJR 808

High Courts13 May 1999Allowed

Haroon Mian and Others Vs The State of Bihar

Patna High Court · (1999) 3 BLJR 1625

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

High Courts13 May 1999

National Insurance Company Ltd. and Another Vs Bibi Gulsan and Others

Patna High Court · (1999) 3 PLJR 465

High Courts13 May 1999

M/s. National Insurance Company Ltd. and Another Vs Bibi Gulsan and others

Patna High Court · (1999) 3 PLJR 465