High Courts25 Jun 1999Dismissed
State of Bihar Vs Raj Kumar Choudhary Raj Kumar Choudhary Vs State of Bihar
Patna High Court · (1999) 3 BLJR 1702 : (1999) 3 PLJR 24
Penal Code, 1860 (IPC) — Section 201, 302, 364
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,684 of 2,661
High Courts25 Jun 1999
Sarju Prasad Singh Vs The State of Bihar
Patna High Court · (1999) 2 BLJR 1526
High Courts25 Jun 1999Dismissed
Srivastava Ramanand Prasad Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1524
Bihar Service Code, 1952 — Rule 97, 97(2)
High Courts25 Jun 1999
Oriental Insurance Co. Ltd. Vs Hema Dutta and Others
Patna High Court · (1999) 3 PLJR 119
Central Motor Vehicles Rules, 1989 — Rule 18Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Motor Vehicles Act, 1988 — Section 163A, 2(47), 3
High Courts25 Jun 1999Allowed
Arun Kumar Vs State of Bihar and Another
Patna High Court · (1999) 3 BLJR 1698
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 204Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 436
High Courts25 Jun 1999Allowed
Sri Prem Lal Mahto Vs Union of India and others
Patna High Court · (1999) 3 PLJR 646
High Courts25 Jun 1999Allowed
Murat Yadav and Others Vs The State of Bihar
Patna High Court · (1999) 3 BLJR 1630
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 307, 323, 324, 325
High Courts25 Jun 1999
Surat Vs Patna Municipal Corporation and Others
Patna High Court · (1999) 3 BLJR 2135
High Courts25 Jun 1999
Pahlu Vs Patna Municipal Corporation and Others
Patna High Court · (1999) 3 BLJR 2136
High Courts25 Jun 1999Dismissed
Haridwar Choubey Vs Managing Director B.S.R.T.C. and Others
Patna High Court · (1999) 3 PLJR 398
State Financial Corporations Act, 1951 — Section 29
High Courts25 Jun 1999Allowed
Poonam Singh and Another Vs The State of Bihar and Another
Patna High Court · (1999) 3 PLJR 568
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 341
High Courts25 Jun 1999Allowed
Krishna Kumar Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 457
Bihar Public Land Encroachment Act, 1956 — Section 11General Clauses Act, 1897 — Section 21Land Acquisition Act, 1894 — Section 36, 48, 48(1), 48(2)
High Courts24 Jun 1999Dismissed
Atma Ram Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1999) 2 PLJR 811
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11A, 4, 4(1), 5(1), 5A
High Courts24 Jun 1999
Shila Devi Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 1527
Constitution of India, 1950 — Article 14, 142
High Courts24 Jun 1999Allowed
Ramdeo Rai Vs State of Bihar and Others
Patna High Court · (1999) 3 PLJR 397
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 10(6), 12AConstitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts24 Jun 1999Dismissed
Barhu Ram and Others Vs Butai Ram and Another
Patna High Court · (1999) 3 BLJR 1713 : (1999) 3 PLJR 52
High Courts24 Jun 1999Dismissed
Sapru Jayakar Motilal C.R. Das Vs Union of India (UOI) and Others
Patna High Court · AIR 1999 Patna 221 : (1999) 47 BLJR 1634 : (1999) 3 PLJR 307
Constitution of India, 1950 — Article 163, 164, 226, 361
High Courts24 Jun 1999Allowed
Md. Islam Mian Vs State of Bihar
Patna High Court · (1999) 3 PLJR 383
Bihar Regional Development Authorities Act, 1981 — Section 35, 52(1), 73
High Courts24 Jun 1999Dismissed
Bhagwan Sao and Others Vs State of Bihar
Patna High Court · (1999) 3 BLJR 1672
Penal Code, 1860 (IPC) — Section 395, 412
High Courts24 Jun 1999
Rajesh Kumar Singh @ Dipu Singh Vs Rita Singh
Patna High Court · (2000) 2 PLJR 120
Civil Procedure Code, 1908 (CPC) — Section 115Family Courts Act, 1984 — Section 19, 19(1), 19(5)