High Courts27 Sept 1999
Management of Tata Iron and Steel Company Ltd. Vs Presiding Officer, Industrial Tribunal and Others
Patna High Court · (2000) 48 BLJR 96 : (2001) 3 LLJ 71
Industrial Disputes Act, 1947 — Section 17B
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,665 of 2,661
High Courts27 Sept 1999
JMD Alloys Ltd. Vs Bihar State Electricity Board and Others
Patna High Court · AIR 2000 Patna 95 : (2000) 2 CivCC 397
Electricity Act, 1910 — Section 39
High Courts27 Sept 1999Dismissed
Jagat Singh and Others Vs Bikram Singh and Others
Patna High Court · (2000) 1 PLJR 441
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 151
High Courts27 Sept 1999Dismissed
Raj Kishore Upadhyay and Others Vs The State of Bihar and Another
Patna High Court · (2000) 1 PLJR 544
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420, 464, 468
High Courts27 Sept 1999
Narendra Prasad Saha Vs Anand Kumar Shroff and Others
Patna High Court · (1999) 3 PLJR 927
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts24 Sept 1999Allowed
Mazister Rai and Others Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 471
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts24 Sept 1999Dismissed
M/s Smt. Rashmi Agarwal (in 2259) and Ajit Kumar @ Ajit Kumar Keshri (in 867) Vs Bihar State Electricity Board and Others
Patna High Court · (1999) 09 PAT CK 0141
High Courts24 Sept 1999Allowed
Bhattu Manjhi Vs State of Bihar
Patna High Court · (2000) 1 BLJR 68
Penal Code, 1860 (IPC) — Section 394, 395
High Courts24 Sept 1999Dismissed
Hari @ Harihar Singh @ Harihar Pd. Singh Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 355
Penal Code, 1860 (IPC) — Section 100, 109, 141, 148, 149
High Courts24 Sept 1999Dismissed
New India Assurance Co. Ltd. Vs Smt. Shanti Devi and Others
Patna High Court · (1998) 1 PLJR 7
Criminal Procedure Code, 1973 (CrPC) — Section 151Motor Vehicles Act, 1988 — Section 147, 147(1)(b), 149, 167
High Courts24 Sept 1999Allowed
Professor (Dr.) Hari Shankar Pandey Vs Ranchi University and Others
Patna High Court · (2000) 1 PLJR 15
Bihar State Universities Act, 1976 — Section 2(h), 2(w), 26(6)(ii)
High Courts23 Sept 1999
Sitaram Chourasia Vs Smt. Mira Devi and Others
Patna High Court · (2000) 1 PLJR 490
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14, 14(4), 14(5)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 6 Rule 17
High Courts23 Sept 1999Dismissed
Birju Paswan Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 62 : (1999) 3 PLJR 829
Constitution of India, 1950 — Article 12, 226
High Courts23 Sept 1999Allowed
Giridhar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 942
High Courts23 Sept 1999Dismissed
Joseph Kharia Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 775
Penal Code, 1860 (IPC) — Section 302, 304
High Courts23 Sept 1999
Bibi Amrunnisan and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 52
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5(ii), 9(ii)
High Courts23 Sept 1999
Binay Kumar Jayaswal Vs Bishwanath Prasad Jayaswal and Others
Patna High Court · (2000) 1 PLJR 640
High Courts22 Sept 1999Dismissed
Pramod Jha and Others Vs State of Bihar and Others
Patna High Court · (1999) 09 PAT CK 0107
High Courts22 Sept 1999Allowed
Raghunath Prasad @ Raghunath Prasad Sharma and Others Vs State of Bihar and Another
Patna High Court · (2000) 1 PLJR 51
Criminal Procedure Code, 1973 (CrPC) — Section 192, 202, 482Penal Code, 1860 (IPC) — Section 323, 352, 354, 385, 427
High Courts22 Sept 1999Dismissed
Mahadeo Sahni and Others Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 401
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323