High Courts29 Sept 1999Allowed
Arbind Shah @ Ghultu Sah Vs State of Bihar
Patna High Court · (1999) 3 BLJR 2357
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 27, 50, 54, 8Penal Code, 1860 (IPC) — Section 114, 50
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,664 of 2,661
High Courts29 Sept 1999Allowed
Bishnu Kumar Agrawal Vs Ganesh Prasad Gupta
Patna High Court · (2000) 1 PLJR 469
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts29 Sept 1999
Management of I.T.C. Ltd. Vs Presiding Officer, Labour Court and Another
Patna High Court · (2000) 163 CTR 128 : (2000) 244 ITR 731 : (1999) 3 PLJR 817 : (2000) 113 TAXMAN 213
Industrial Disputes Act, 1947 — Section 33C(3)
High Courts29 Sept 1999Dismissed
New India Assurance Co. Ltd. Vs Asha Devi and Others
Patna High Court · (2001) ACJ 884
Motor Vehicles Act, 1988 — Section 140, 170
High Courts29 Sept 1999Allowed
Ram Naresh Chaubey and Others Vs State of Bihar
Patna High Court · (1999) 3 BLJR 2385
Criminal Procedure Code, 1973 (CrPC) — Section 294, 313Penal Code, 1860 (IPC) — Section 307, 34
High Courts29 Sept 1999
Abdul Rashid Vs Smt. Kishori Singh Sikriwal
Patna High Court · (2000) 1 PLJR 438
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 14(8)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22
High Courts29 Sept 1999Allowed
Mritunjay Sharma and Another Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 835
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1), 5
High Courts29 Sept 1999Allowed
Sri Sri 108 Narshing Bhagwan Thakurbari Vs Tej @ Tek Narain Singh
Patna High Court · (1999) 09 PAT CK 0030
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1(c), 151Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts29 Sept 1999
Shanti Ojha Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 958
Constitution of India, 1950 — Article 14, 16
High Courts28 Sept 1999Allowed
Mritunjay Sharma and Another Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 65
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 11(1)
High Courts28 Sept 1999Allowed
Bikaner-Assam Road Lines India Ltd. Vs Union of India(UOI)
Patna High Court · (1999) 47 BLJR 2397 : (2000) 119 ELT 282 : (2000) 1 PLJR 135
Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 108, 11, 110, 111, 112Imports and Exports (Control) Act, 1947 — Section 3(1)
High Courts28 Sept 1999Allowed
Rattan Kumar Sinha Vs The State of Bihar and Another
Patna High Court · (2000) 1 PLJR 553
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 379
High Courts28 Sept 1999Allowed
Naresh Mohan Prasad and Others Vs State of Bihar and Another
Patna High Court · (2000) CriLJ 424 : (1999) 3 PLJR 942
Arms Act, 1959 — Section 26Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 323, 380, 452, 504
High Courts28 Sept 1999
Kanhaiya Mahto and Another Etc. Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 622
Criminal Procedure Code, 1973 (CrPC) — Section 16, 167, 20, 309, 437
High Courts28 Sept 1999
Gauri Shankar Dubey Vs The State of Bihar and Ram Muneshwar Kumar Singh
Patna High Court · (2000) 2 PLJR 47
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202, 468, 482Penal Code, 1860 (IPC) — Section 500, 504, 506
High Courts28 Sept 1999
Tameshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 172
High Courts28 Sept 1999
Lalit Kumar Vs The Bihar State Financial Corporation and Others
Patna High Court · (1999) 09 PAT CK 0028
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Limitation Act, 1963 — Section 14
High Courts28 Sept 1999Allowed
Ram Shankar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2001) 3 PLJR 274
Bihar Pension Rules, 1950 — Rule 139, 43
High Courts27 Sept 1999
M/s. JMD Alloys Limited Vs Bihar State Electricity Board and others
Patna High Court · (1999) 3 PLJR 481
Electricity (Supply) Act, 1948 — Section 49
High Courts27 Sept 1999Allowed
Manju Kumari Srivastava and Others Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 267