High Courts01 Oct 1999Allowed
Smt. Sushma Devi Vs Binod Kumar and others
Patna High Court · (1999) 3 PLJR 725
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 43 Rule 1(s)
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,663 of 2,661
High Courts01 Oct 1999
Vidya Devi @ Vidya Raman Vs Shri Kishore Raman and Others
Patna High Court · (1999) 3 PLJR 724
Hindu Marriage Act, 1955 — Section 24, 25(1), 25(2)
High Courts01 Oct 1999Dismissed
Ram Bilash Prasad Vs Binda Tanti and Others
Patna High Court · (2000) 1 PLJR 879
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 439Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Oct 1999
Lalita Devi Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 1 BLJR 81
High Courts01 Oct 1999
Sk. Saukat Ali and Others Vs State of Bihar
Patna High Court · (1999) 3 BLJR 2373
Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts01 Oct 1999Allowed
State of Bihar and etc. Vs Satya Narayan Mishra and Others, etc.
Patna High Court · (2000) CriLJ 714 : (2000) 1 PLJR 735
Penal Code, 1860 (IPC) — Section 147, 148, 302, 323, 324
High Courts01 Oct 1999Allowed
Ayodhya Upadhya Vs State of Bihar and Others
Patna High Court · (2000) 2 LLJ 948 : (1999) 3 PLJR 723
High Courts01 Oct 1999Dismissed
Manoj Kumar and Others Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 812
Bihar and Orissa municipal act, 1922 — Section 10Bihar Public Land Encroachment Act, 1956 — Section 6Bihar Tenancy Act, 1885 — Section 103(3)
High Courts01 Oct 1999Allowed
State of Bihar and Others Vs Akhil Bhartiya Jan Kalyan Sangh and Others
Patna High Court · (2000) 1 PLJR 632
Constitution of India, 1950 — Article 226
High Courts30 Sept 1999
Bihar Co-operative Bank Employees Union Vs Ranchi-Khunti Central Cooperative Bank limited and Others
Patna High Court · (2000) 4 PLJR 179
High Courts30 Sept 1999Allowed
Anwarul Islam and Mukshaid Ansari @ Mukshaid Ali Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 816
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(1)(b), 23, 50
High Courts30 Sept 1999
Shiv Kant Jha and others Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 181
High Courts30 Sept 1999
Sidheshwar Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2001) 1 PLJR 70
Bihar Service Code, 1952 — Rule 97, 97(2)
High Courts30 Sept 1999
Rajendra Pathak Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 83
High Courts30 Sept 1999
Patna Educational Development Trust and others Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 711
High Courts30 Sept 1999Allowed
National Building Construction Corporation Limited Vs State of Bihar and Others
Patna High Court · (1999) 3 PLJR 957 : (2000) 118 STC 370
Bihar Finance Act, 1981 — Section 25A
High Courts30 Sept 1999Dismissed
Sudhir Kumar Singh Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 32
High Courts30 Sept 1999Dismissed
Mohd. Salauddin Vs Anil Kumar Sinha and Others
Patna High Court · (1999) 3 PLJR 917
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 104, Order 21 Rule 21, Order 21 Rule 35, Order 21 Rule 97, Order 21 Rule 98Penal Code, 1860 (IPC) — Section 304A
High Courts30 Sept 1999Dismissed
Amar Aaron Vs Bank of India and Others
Patna High Court · (1999) 3 PLJR 910
High Courts29 Sept 1999Allowed
Jagwa Manjhi Vs State of Bihar
Patna High Court · (2000) 1 BLJR 71 : (2000) 1 PLJR 54
Penal Code, 1860 (IPC) — Section 395