High Courts16 Sept 1999Allowed
Rajeev Ranjan Verma Vs Smt. Manju Srivastava and Another
Patna High Court · (1999) 3 BLJR 2422
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,667 of 2,661
High Courts16 Sept 1999
Pravin Kumar Thakur and Others Vs State of Bihar and Others
Patna High Court · (1999) 09 PAT CK 0102
High Courts16 Sept 1999Dismissed
Ravan Murmu Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 92
Civil Procedure Code, 1908 (CPC) — Section 11Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts16 Sept 1999Dismissed
Shri Sidheshwar Prasad and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 165 : (1999) 3 PLJR 490
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 2(a), 3(4)
High Courts16 Sept 1999Dismissed
Bipin kumar Singh and Others Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 97
High Courts16 Sept 1999Allowed
Nageshwar Sao and Another Vs State of Bihar
Patna High Court · (2000) 1 BLJR 591
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts16 Sept 1999Dismissed
Kartik Chandra Vs Haren Mahatha and Others
Patna High Court · (2000) 1 PLJR 84
Civil Procedure Code, 1908 (CPC) — Order 32 rule 3, Order 32 Rule 3A
High Courts15 Sept 1999Allowed
Ram Lal Tatwa Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 488
Santhal Pargana Tenancy (Supplementary Provisions) Act, 1949 — Section 20, 42
High Courts15 Sept 1999Allowed
The Branch Manager, Oriental Insurance Co. Ltd. Vs Samundra Devi and Others
Patna High Court · (2000) 2 PLJR 721
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts15 Sept 1999
Shanker Saran Prasad and Another Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 2132
High Courts15 Sept 1999Allowed
Devendra Kumar Mishra Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 700
High Courts15 Sept 1999
Patna Guinea House and Others Vs Commissioner of Income Tax and Another
Patna High Court · (2000) 161 CTR 536 : (2000) 243 ITR 274 : (2000) 1 PLJR 503 : (2002) 123 TAXMAN 883
Criminal Procedure Code, 1973 (CrPC) — Section 482Income Tax Act, 1961 — Section 271(1), 276C(1)
High Courts15 Sept 1999Dismissed
Most. Tilya Devi and Others Vs Chandrama Singh and Others
Patna High Court · (2000) 1 BLJR 98
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 152
High Courts15 Sept 1999Dismissed
Birendra Mishra Vs Manoj Kumar Singh and Others
Patna High Court · (2000) 1 BLJR 116 : (2000) 1 PLJR 121
Criminal Procedure Code, 1973 (CrPC) — Section 437, 439Penal Code, 1860 (IPC) — Section 201, 304B, 34, 498A
High Courts15 Sept 1999
Sri Chandi Charan Ghosh Vs The Govt. of India and Others
Patna High Court · (1999) 3 PLJR 702
High Courts15 Sept 1999
Satya Narayan Yadav and Others Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 693
High Courts15 Sept 1999
Ram Murti Singh Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 934
High Courts14 Sept 1999Dismissed
Laro Helarius Mukur @ Helarius Kujur and Dharo Oraon Vs State of Bihar
Patna High Court · (2000) 1 PLJR 537
Penal Code, 1860 (IPC) — Section 376(2)(g)
High Courts14 Sept 1999Dismissed
Abhai Mahton and Others Vs State of Bihar
Patna High Court · (2000) 1 BLJR 228
Penal Code, 1860 (IPC) — Section 307, 323, 324
High Courts14 Sept 1999
Kali Charan Rai and Others Vs State of Bihar
Patna High Court · (1999) 3 BLJR 2177 : (1999) 3 PLJR 879
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 392Dowry Prohibition Act, 1961 — Section 3, 4