High Courts10 Sept 1999Allowed
Md. Rahman Vs State of Bihar
Patna High Court · (2000) 1 BLJR 73
Penal Code, 1860 (IPC) — Section 395
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,669 of 2,661
High Courts10 Sept 1999
Jagdish Mahto and Others Vs State of Bihar
Patna High Court · (2000) CriLJ 994
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 140, 147, 148, 149, 302
High Courts10 Sept 1999Dismissed
Ramesh Singh @ Katuk Lal Singh and Umesh Singh Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 371
Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Sept 1999Allowed
Bholan Choudhary Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 186
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts10 Sept 1999Dismissed
Bhagwan Das and Others Vs Smt. Rita Kumari Hira Lal and Others Vs The State of Bihar and Another
Patna High Court · (1999) 3 PLJR 875
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 245, 482Dowry Prohibition Act, 1961 — Section 3, 4
High Courts10 Sept 1999Allowed
Ashok Kumar Singh Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 184
High Courts10 Sept 1999
Farzan Ahmad and Others Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 631
High Courts10 Sept 1999Allowed
Eastern Coalfields Ltd. Vs State of Bihar and Others
Patna High Court · (2000) 1 BLJR 151 : (1999) 3 PLJR 673
COMPANIES ACT, 1956 — Section 25Sick Industrial Companies (Special Provisions) Act, 1985 — Section 13, 15, 16, 17, 2
High Courts09 Sept 1999Dismissed
Jupitar Coke Industries and Another Vs Central Coalfields Ltd. and Others
Patna High Court · (2000) 3 PLJR 293
Constitution of India, 1950 — Article 226, 246, 265
High Courts08 Sept 1999Allowed
Naresh Bhuiyan Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 753
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 191, 201, 302
High Courts08 Sept 1999
Chandrama Singh and Others Vs The State of Bihar and Another
Patna High Court · (2000) 1 PLJR 571
Constitution of India, 1950 — Article 15(4), 17Criminal Procedure Code, 1973 (CrPC) — Section 202, 348, 482Penal Code, 1860 (IPC) — Section 147, 148, 307, 323, 503
High Courts08 Sept 1999Dismissed
Kamla Devi Vs Mostt. Kauleshwari Devi and Others
Patna High Court · (2000) 1 BLJR 744
Hindu Succession Act, 1956 — Section 6
High Courts08 Sept 1999Dismissed
Workmen of Jogidih Colliery of B.C.C.L. and Others Vs Employers in rel. to Mgmt. of Jogidih Colliery of B.C.C.L. and Others
Patna High Court · (2000) 1 LLJ 1020
Penal Code, 1860 (IPC) — Section 379, 420
High Courts08 Sept 1999Dismissed
Arun Prasad Yadav and Kailash Mandal Vs The State of Bihar
Patna High Court · (2000) 1 PLJR 81
Penal Code, 1860 (IPC) — Section 395, 412
High Courts08 Sept 1999
Kameshwar Jha Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 201
High Courts07 Sept 1999Dismissed
Dwarika Giri and another Vs Bharmdeo Giri
Patna High Court · (2000) 1 PLJR 897
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 115, 151
High Courts07 Sept 1999Dismissed
Sudama Prasad Singh Vs Vice-Chairman, Patna Regional Development Authority and Another
Patna High Court · (2000) 3 PLJR 252
Bihar Regional Development Authorities Act, 1981 — Section 3, 82(2), 85, 85(2), 85(4)Constitution of India, 1950 — Article 14Transfer of Property Act, 1882 — Section 106, 76
High Courts07 Sept 1999
Janak Rai and Others Vs Bahuria Lal Muna Devi and Others
Patna High Court · (2000) 1 BLJR 57
Civil Procedure Code, 1908 (CPC) — Section 97
High Courts07 Sept 1999Dismissed
Kamta Prasad Sinha Vs The State of Bihar and Others
Patna High Court · (2000) 1 PLJR 421
High Courts07 Sept 1999Allowed
M/s. Sharda Construction Vs State of Bihar and Others
Patna High Court · (2000) 4 PLJR 312
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Constitution of India, 1950 — Article 286, 366(29)(b), 366(29A), 366(29A)(b)