High Courts24 Aug 2026Disposed Of
Prabhakar Kushwaha Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1741
Indian Penal Code-Section 353, 307, 34Explosive Substances Act-Sections 3 / 4
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 15 of 2,796
High Courts24 Aug 2026Disposed Of
Shiv Shankar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1742
Bihar Targeted Public Distribution System (Control) Order, 2016-Section 32 (vii)
High Courts24 Aug 2026Disposed Of
Surendra Gope Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1743
Indian Penal Code-Section 324, 3. 341, 323, 379, 307/34, 341, 307/149
High Courts24 Aug 2026Dismissed
M/s D.M. Tiwary And Partners Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1744
High Courts24 Aug 2026Allowed
Parmanand Singh & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1745
I.P.C.-Sections 420, 468 and 477/34Cr.P.C.-Section 156(3)
High Courts24 Aug 2026Dismissed
Vinod Kumar Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1746
Cr.P.C.-Section 203Indian Penal Code-Sections 406, 420, 323, 506 and 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act-Section 3(i)(r)(s), 3(i)(r) and 3(i)(s)
High Courts24 Aug 2026Allowed
Medha Sinha Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1747
Indian Penal Code-Sections 323, 341, 504, 498A
High Courts24 Aug 2026Allowed
Laxmi Mahto Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1748
Indian Penal Code-Section 420Cr.P.C.-Chapter XXXVI, Section 468, 473, 196
High Courts24 Aug 2026Partly Allowed
Varsha Kumari & Anr. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1749
Indian Penal Code-Sections 302, 120(B)/34Arms Act-Section 27Explosive Substances Act-Sections 3 and 4
High Courts24 Aug 2026Dismissed
Chandra Madhav Singh Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 0234
Bihar Civil Court Staff (Class-III and Class-IV) Rules, 2009-Rules 7(12), 7(13) and 7(14)Constitution of India-Article 226, 14 and 16, 13 and 141, 311
High Courts24 Aug 2026Disposed Of
Poonam Kumari Vs Ramesh Prasad
Patna High Court · (2026) 08 PAT CK 0228
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 25, 25(2)Indian Penal Code-Sections 498-A, 323 and 379
High Courts21 Aug 2026Disposed Of
M/s Panchsheel Softwares Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1654
High Courts21 Aug 2026Disposed Of
Pinki Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1660
Bihar Targeted Public Distribution System (Control) Order, 2016-Clause 8, Rule 32 (vii)
High Courts21 Aug 2026Dismissed
Pankaj Kumar Das Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1666
High Courts21 Aug 2026Disposed Of
M/s S and H Manufacturing and Trading Pvt. Ltd. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1692
Companies Act, 2013Bihar Value Added Tax Act, 2005-Section 61(3), 56(4)(b), 68, 70, 70(2)Bihar Value Added Tax Rules, 2005-Rule 43, 43(2), 43(1)
High Courts21 Aug 2026Dismissed
Wrijnandan Prasad Kishor Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1694
Constitution of India-Articles 14 and 16
High Courts21 Aug 2026Allowed
Birendra Kumar & Anr. Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1702
Indian Penal Code-Sections 406, 420Code of Criminal Procedure-Section 482, 156(1), 155(2)BNS-Section 318(4), 316(2)
High Courts21 Aug 2026Allowed
Ritambhara Kumari Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1703
B.N.S.-Sections 126(2), 115(2), 352, 351(2) and 3(5)
High Courts21 Aug 2026Allowed
Chit Ranjan Singh & Ors. Vs The State of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1711
Cr.P.C.-Sections 227, 228, 156(3), 164Indian Penal Code-Sections 498(A), 328, 313, 323, 34Dowry Prohibition Act-Section 4
High Courts21 Aug 2026Allowed
Rajmani Devi & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1715
Cr.P.C.-Sections 245IPC-Section 498(A)