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Patna High Court judgments

55,908 judgments · page 14 of 2,796

High Courts25 Aug 2026Dismissed

Rajesh Kumar & Ors. Vs The Union of India & Ors.

Patna High Court · (2026) 08 PAT CK 1759

National Highways Act, 1956-Section 3A, 3D, 3, 3A(1), 3C(1), 3A(3), 3C, 3D(2), 3D(1), 3D(3), 3-A, 3-C and 3-D, 3-C(1), 3-C(2), 3-D, 3-A(1), 3-D(1), 3-D(3)Constitution of India-Articles 14 and 21, 226, 300ASARFAESI Act, 2002
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High Courts25 Aug 2026Allowed

X Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 1776

N.D.P.S. Act-Sections 8(c), 21(b)(c) and 22(ii)(b)Juvenile Justice (Care and Protection of Children) Act, 2015-Section 12, 3, 3(iv), 3(xii), 3(xiii), 74
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High Courts25 Aug 2026Allowed

XX Vs The State Of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 1781

Juvenile Justice (Care and Protection of Children) Act, 2015-Section 74, 12, 3, 3(iv), 3(xii), 3(xiii)B.N.S., 2023-Sections 103(2), 61(2), 351(2) and 3(5)Arms Act-Section 27
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High Courts25 Aug 2026Allowed

Ranjeet Kumar Rajak Vs The State of Bihar

Patna High Court · (2026) 08 PAT CK 1787

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 528, 457Prevention of Corruption Act, 1988-Section 13(2), 13(1)(b), 13(1)(e), 5(1)(e)Code of Criminal Procedure, 1973-Section 482, 397
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High Courts25 Aug 2026Allowed

Dr. Isteyak Ahmad Khan Vs The State of Bihar & Anr.

Patna High Court · (2026) 08 PAT CK 1797

Indian Penal Code-Section 376-D, 366-A, 376(g), 372/511, 323/34, 376D, 376-G, 366(1), 376(2) and 373/34POCSO Act-Sections 4, 6 and 10, 6, 10, 42, 8, 6L and 10, 29, 8 and 10Cr.P.C.-Section 161, 164, 313, 164-A, 53-A
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