High Courts27 Aug 2026Allowed
Umesh Prasad & Ors. Vs The State of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1784
Indian Penal Code-Sections 406, 420, 379, 323Constitution of India-Article 226Code-Section 482, 156(1), 155(2)
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Patna High Court judgments
55,908 judgments · page 13 of 2,796
High Courts27 Aug 2026Disposed Of
Satyendra Prasad Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1786
Indian Penal Code-Sections 323, 341, 500, 504, 506 and 120(B)
High Courts27 Aug 2026Dismissed
Ganesh Baitha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1789
SC/ST Act-Section 3(1)(x)(v), 3(I)(X)(V)Indian Penal Code-Sections 323, 541, 504 and 379, 323/504, 341Cr.P.C.-Section 482, 397(3)
High Courts27 Aug 2026Dismissed
Bibi Shavrin Vs The State Of Bihar & Anr.
Patna High Court · (2026) 08 PAT CK 1792
Indian Penal Code-Sections 364A, 365, 364Code of Criminal Procedure, 1973-164, Section 313, 378Hindu Marriage Act, 1955-Section 9
High Courts27 Aug 2026Partly Allowed
Dev Mani Rai @ Anish @ Dev Mani Raj Vs The Union Of India Through NIA, New Delhi
Patna High Court · (2026) 08 PAT CK 1793
High Courts27 Aug 2026Dismissed
Rama Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1796
Constitution of India-Article 226Limitation Act-Section 5
High Courts27 Aug 2026Dismissed
Saheb Sahani & Anr. Vs The State of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1798
High Courts27 Aug 2026Disposed Of
Sunil Rai Vs Sri Amit Singh @ Chikku Babu & Ors.
Patna High Court · (2026) 08 PAT CK 1800
Code of Civil Procedure-Order 39 Rule (1) and (2), Section 151, 39, 39 Rule 1, Rule 2, 39 Rule 1 & 2Transfer of Property Act-Section 52
High Courts27 Aug 2026Disposed Of
Ashok Kumar Roy Vs The State Of Bihar & Ors.
Patna High Court · 2025 INSC 410
Constitution of India-Article 21, 226
High Courts27 Aug 2026Disposed Of
Umashankar Singh Vs The Union Of India & Ors.
Patna High Court · (2026) 08 PAT CK 1802
CCS (Leave) Rules-Rule 39(3)Constitution of India-Article 300A, 300-A
High Courts27 Aug 2026Disposed Of
Dr. Chandrabhan Singh Vs Dr. Rajendra Prasad Central Agricultural University & Ors.
Patna High Court · (2026) 08 PAT CK 1803
University Statute-Chapter 16.1, Chapter 16.1(b)(i), Clause 16.1University Act-Chapter 16.1
High Courts27 Aug 2026Allowed
Rakesh Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · 2026 INSC 639
Bihar Police Manual-Appendix-49, Rule 852 (d)Government of India Act, 1935-Section 240(3)Constitution of India-Article 311(2), 14
High Courts27 Aug 2026Dismissed
Chandan Pravin Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1805
Bihar Police Manual, 1978-Rule 673, 668Constitution of India-Article 14, 21Indian Penal Code-Sections 341, 323, 324, 307, 379, 504, 506/34
High Courts25 Aug 2026Disposed Of
Sanjay Ram Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1750
Indian Penal Code-Section 376/511
High Courts25 Aug 2026Disposed Of
Shankar Mukhiya Vs The State Of Bihar
Patna High Court · (2026) 08 PAT CK 1751
Indian Penal Code-Section 376, 376(1)POCSO Act, 2012-Section 6, tSection 4
High Courts25 Aug 2026Disposed Of
Dhananjay Kumar Mishra Vs The Bank Of Baroda & Anr.
Patna High Court · (2026) 08 PAT CK 1752
Constitution of India-Article 226SARFAESI ACT
High Courts25 Aug 2026Allowed
Ravi Ranjan & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1753
National Commission for Indian System of Medicine Act, 2020
High Courts25 Aug 2026Allowed
Genius Construction Vs State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1754
Central / Bihar Goods And Services Tax Act, 2017-Section 107 ( 12 ), 107 (12), 73(5), 74, 50, 107, 107 ( 11 ), sub-section (11) of Section 107, Sub -section (12) of Section 107, 107 (11) & 107(12)
High Courts25 Aug 2026Allowed
Rama Kant Jha Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1755
Bihar Service CodeBihar Financial Rules-Rule 96, 97, 97(1), 97(3)Constitution of India-Article 14, 16
High Courts25 Aug 2026Disposed Of
Sarita Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 08 PAT CK 1756