High Courts27 Feb 2023Dismissed

Bharath Roy Vs State Of Bihar

Patna High Court · (2023) 02 PAT CK 0070

Code Of Criminal Procedure, 1973 — Section 154, 157, 157(1), 161, 313Indian Penal Code, 1860 — Section 34, 99, 300, 302, 304, 307, 323, 324, 325, 326, 341, 447, 504
High Courts22 Feb 2023Disposed Of

Abnara Khatoon Vs State Of Bihar

Patna High Court · (2023) 02 PAT CK 0064

Constitution Of India, 1950 — Article 254Bihar Panchayat Elementary Teachers (Employment and Service Conditions) Rules, 2012 — Rule 15Right of Children to Free and Compulsory Education Act, 2009 — Section 23(2)
High Courts22 Feb 2023Allowed

Ravi Shankar Singh Vs State Of Bihar

Patna High Court · (2023) 02 PAT CK 0061

Indian Penal Code, 1860 — Section 141, 171G, 177, 181, 191, 191G, 193, 199, 200, 465, 466, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 155(2)Bihar Panchayat Raj Act, 2006 — Section 5(1)
High Courts21 Feb 2023Disposed Of

Manoj Kumar Vs State Of Bihar

Patna High Court · (2023) 02 PAT CK 0069

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) (Amendment) Act, 2019 — Section 16, 16(3)
High Courts21 Feb 2023Allowed

Nida Amina Ahmad Vs Union Of India

Patna High Court · (2023) 02 PAT CK 0067

Constitution Of India, 1950 — Article 14, 19, 21, 226, 227Evidence Act, 1872 — Section 35Passports Act, 1967 — Section 17
High Courts21 Feb 2023Dismissed

Reserve Bank Of India Vs Helios Corporation Limited

Patna High Court · (2023) 02 PAT CK 0066

Companies (Acceptance of Deposit) Rules, 1975 — Rule 3(1)(e), 3(2)(ii), 4A, 4(2), 10Reserve Bank of India Act, 1934 — Section 45I(bb), 45IA, 45MCCompanies Act, 1956 — Section 2(36), 4A, 56(1), 56(3), 58A, 60, 67(3), 73(1), 73(2), 73(3), 433, 642
High Courts20 Feb 2023

Parmanand Yadav Vs State Of Bihar

Patna High Court · (2023) 02 PAT CK 0083

Indian Penal Code, 1860 — Section 34, 201, 302Scheduled Caste and Scheduled Tribe (Prevention of Atrocities) Act, 1989 — Section 3(2)(va)