High Courts04 Mar 2023Partly Allowed
Chandra Shekhar Sharma Vs South Bihar Power Distribution Company Ltd
Patna High Court · (2023) 03 PAT CK 0014
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 120 of 2,798
High Courts04 Mar 2023Disposed Of
Union Of India Vs Manoj Kumar Pathak
Patna High Court · (2023) 03 PAT CK 0009
High Courts04 Mar 2023Disposed Of
Abhijeet Kumar Pandey Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0008
Constitution Of India, 1950 — Article 14, 19, 19(1)(d), 21, 38(2), 226, 246Aircraft Rules, 1937 — Rule 78, 79Aircraft Act, 1934 — Section 42
High Courts04 Mar 2023Disposed Of
Anmol Kumar Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0007
Constitution Of India, 1950 — Article 14, 21Air (Prevention and Control of Pollution) Act, 1981 — Section 7, 17, 19, 31A
High Courts04 Mar 2023Disposed Of
Dharmdeo Paswan Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0006
Prevention of Cruelty to Animals (Slaughter House) Rules, 2001 — Rule 3Prevention of Cruelty to Animals Act, 1960 — Section 38
High Courts04 Mar 2023Disposed Of
Ramesh Prashad Vs Kiran Devi
Patna High Court · (2023) 03 PAT CK 0005
Code Of Criminal Procedure, 1973 — Section 125
High Courts03 Mar 2023Allowed
Hopna Murmu Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0001
Constitution Of India, 1950 — Article 20, 21Indian Penal Code, 1860 — Section 302, 307
High Courts02 Mar 2023Dismissed
Soni Kumari @ Soni Devi Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0003
High Courts02 Mar 2023
Mayuri Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0002
Bihar Registration of Birth and Death Rules, 1999 — Rule 11, 11(4)Registration of Birth and Death Act, 1969 — Section 15, 30(2)(1)
High Courts01 Mar 2023Dismissed
Sohan Kumar Das @ Chhote Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0013
Code Of Criminal Procedure, 1973 — Section 164, 195, 195(1), 195(1)(b), 221(1), 340, 340(1),Indian Penal Code, 1860 — Section 172, 188, 193, 199, 205, 211, 228, 363, 366A
High Courts01 Mar 2023Disposed Of
Sudhir Kumar @ Sudheer Kumar Jha Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0012
Constitution Of India, 1950 — Article 39ACode of Civil Procedure, 1908 — Section 89
High Courts01 Mar 2023Disposed Of
Dera Sahi Samadan Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0011
Registration Act, 1908 — Section 32, 33
High Courts01 Mar 2023Dismissed
Nirmala Devi Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0010
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 5, 13, 26A, 32
High Courts28 Feb 2023Disposed Of
M/S Krishna Construction Company Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0093
Constitution Of India, 1950 — Article 14
High Courts28 Feb 2023Allowed
Ashwani Kumar Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0092
Constitution Of India, 1950 — Article 14, 16, 141, 311
High Courts28 Feb 2023Disposed Of
State Of Bihar Vs Ram Pukar Singh
Patna High Court · (2023) 02 PAT CK 0091
High Courts28 Feb 2023
State Of Bihar And Ors Vs Ragini Kumari And Ors
Patna High Court · (2023) 02 PAT CK 0090
High Courts27 Feb 2023Disposed Of
Om Shanti Construction Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0072
High Courts27 Feb 2023Disposed Of
M/S Apex Pet Products Pvt. Ltd Vs State Of Bihar
Patna High Court · (2023) 02 PAT CK 0071