High Courts22 Mar 2023Disposed Of
Baijnath Choudhary Vs Central Bank Of India
Patna High Court · (2023) 03 PAT CK 0066
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 118 of 2,798
High Courts22 Mar 2023
State Of Bihar Vs Baban Sharma
Patna High Court · (2023) 03 PAT CK 0065
Bihar State Employees Conditions of Service (Assured Career Progression Scheme) Rules, 2003 — Section 2(i), 4
High Courts22 Mar 2023Disposed Of
Tripurari Chaudhary @ Rohit Chaudhary Vs Panna Chaudhary Alias Panna
Patna High Court · (2023) 03 PAT CK 0050
Code Of Criminal Procedure, 1973 — Section 125Hindu Marriage Act, 1955 — Section 13B
High Courts22 Mar 2023Disposed Of
Lalit Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0041
Indian Penal Code, 1860 — Section 34, 302, 307, 316, 323, 342, 364A, 395Code Of Criminal Procedure, 1973 — Section 439, 440, 482Arms Act, 1959 — Section 27
High Courts22 Mar 2023Disposed Of
Om Prakash Nirala Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0040
Bihar Co-operative Societies Act, 1935 — Section 14(4)(b), 44BJ, 49
High Courts21 Mar 2023Dismissed
Vats Infratech Pvt. Ltd Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0053
High Courts21 Mar 2023Dismissed
Mahendra Kumar Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0052
Indian Penal Code, 1860 — Section 279, 304ACode Of Criminal Procedure, 1973 — Section 2(wa), 397, 401
High Courts21 Mar 2023Dismissed
Yogesh Kumar Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0043
Indian Penal Code, 1860 — Section 34, 406, 420Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts21 Mar 2023Allowed
Vindeshwar Yadav Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0042
High Courts20 Mar 2023Allowed
Ashab Alam Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0056
Indian Penal Code, 1860 — Section 34, 272, 273Bihar Prohibition and Excise Act, 2016 — Section 30(a)
High Courts20 Mar 2023Dismissed
Pooja Kumari Vs Hindustan Petroleum Corporation Limited
Patna High Court · (2023) 03 PAT CK 0055
High Courts20 Mar 2023Dismissed
Awadhraj Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0054
High Courts20 Mar 2023Dismissed
Archana Gupta Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0045
Bihar Targeted Public Distribution System (Control) Order, 2016 — Rule 28
High Courts20 Mar 2023Allowed
Md. Arshad Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0044
Indian Penal Code, 1860 — Section 34, 366A, 376Code Of Criminal Procedure, 1973 — Section 164Protection of Children from Sexual Offences Act, 2012 — Section 4
High Courts18 Mar 2023Dismissed
Lachi Devi @ Lachi Vs Punam Devi
Patna High Court · (2023) 03 PAT CK 0030
Constitution Of India, 1950 — Article 227Limitation Act, 1963 — Article 59Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts17 Mar 2023Disposed Of
Tripurari Prasad Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0057
Constitution Of India, 1950 — Article 14, 226
High Courts17 Mar 2023Dismissed
Manju Devi Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0036
High Courts17 Mar 2023Allowed
State Of Bihar Vs Prafulla Kumar Chaudhary
Patna High Court · (2023) 03 PAT CK 0035
Constitution Of India, 1950 — Article 14, 15, 16, 19, 21, 162, 309
High Courts17 Mar 2023Allowed
NHPC Vs Ramakant Singh
Patna High Court · (2023) 03 PAT CK 0034
Constitution Of India, 1950 — Article 226