High Courts17 Mar 2023Dismissed
Md. Rahat Alam Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0033
COURT ARCHIVE
Patna High Court judgments
55,954 judgments · page 119 of 2,798
High Courts17 Mar 2023Dismissed
Bina Devi Vs Amrendra Kumar Mehta @ Munna
Patna High Court · (2023) 03 PAT CK 0032
Code Of Criminal Procedure, 1973 — Section 125
High Courts17 Mar 2023Dismissed
Sarswati Devi Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0031
Bihar Targeted Public Distribution System (Control) Order, 2016 — Section 27, 28, 32, 32(vi), 32(vii)Essential Commodities. Act, 1955 — Section 7
High Courts16 Mar 2023Disposed Of
Raushan Kumar Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0038
Indian Penal Code, 1860 — Section 120B, 420, 465, 466, 467, 468, 471, 474Prevention of Corruption Act, 1988 — Section 7, 8, 13
High Courts16 Mar 2023Dismissed
Fekan Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0037
High Courts16 Mar 2023Disposed Of
Manju Devi Jhunjhunwala Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0024
High Courts15 Mar 2023Dismissed
Shiv Kumari Kuar Vs Anil Bhagat
Patna High Court · (2023) 03 PAT CK 0029
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 6 Rule 17
High Courts15 Mar 2023Allowed
Rinku Singh @ Rinku Kumar Singh @ Rinku Kumar @ Rikku Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0028
Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 14A(2)Indian Penal Code, 1860 — Section 34, 323, 325, 341, 379, 504, 506Code Of Criminal Procedure, 1973 — Section 437(3)
High Courts15 Mar 2023Dismissed
Dr. Jitendra Kumar @ Jitendra Kumar Gupta @ Pappu Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0027
Code Of Criminal Procedure, 1973 — Section 421
High Courts15 Mar 2023Dismissed
Surendra Bahadur Singh Vs Yogendra Bahadur Singh
Patna High Court · (2023) 03 PAT CK 0026
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 2 Rule 2, Order 6 Rule 17
High Courts15 Mar 2023Dismissed
Haider Imam Vs Md. Ehtesham
Patna High Court · (2023) 03 PAT CK 0025
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 151, Order 6 Rule 17
High Courts14 Mar 2023Dismissed
Mukesh Kumar Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0018
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21C, 29, 35, 37, 37(b)(i), 37(b)(ii), 54Indian Penal Code, 1860 — Section 34, 274, 275, 276
High Courts14 Mar 2023Dismissed
Awadh Tiwari Vs State Of Bihar And Ors
Patna High Court · (2023) 03 PAT CK 0017
Bihar Pension Rules, 1950 — Rule 43(b)U.P Civil Services (Classification, Control and Appeal) Rules, 1930 — Rule 55, 55ABihar Government Servants (Classification, Control & Appeal) Rules, 2005 — Rule 9(5), 17
High Courts14 Mar 2023Allowed
Hari Shankar Yadav Vs Dakhiya Devi
Patna High Court · (2023) 03 PAT CK 0016
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 107, Order 6 Rule 17
High Courts14 Mar 2023Allowed
Sheela Verma Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0015
Constitution Of India, 1950 — Article 227Code of Civil Procedure, 1908 — Section 107, Order 6 Rule 17
High Courts13 Mar 2023Dismissed
Dhirendra Prasad Roy Vs Indian Oil Corporation Limited
Patna High Court · (2023) 03 PAT CK 0023
High Courts13 Mar 2023Dismissed
Ashok Kumar Sharma Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0022
Bihar Pension Rules, 1950 — Rule 106
High Courts13 Mar 2023
Vikash Kumar Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0021
Bihar Land Mutation Act, 2011 — Section 6, 6(2), 7
High Courts13 Mar 2023Allowed
Virendra Kumar Singh Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0020
Bihar Targeted PDS (Control) Order 2016 — Rule 9(v)
High Courts13 Mar 2023Dismissed
Rajesh Maskara Vs State Of Bihar
Patna High Court · (2023) 03 PAT CK 0019