High Courts10 Feb 2023Disposed Of

Ganesh Yadav Vs State Of Bihar

Patna High Court · (2023) 02 PAT CK 0039

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 133, 133(1)Indian Penal Code, 1860 — Section 188
High Courts10 Feb 2023Disposed Of

Bebi Khatoon Vs Sita Devi

Patna High Court · (2023) 02 PAT CK 0037

Indian Penal Code, 1860 — Section 279, 304A, 337, 338, 427Motor Vehicles Act, 1988 — Section 166
High Courts10 Feb 2023Allowed

Prabha Devi Vs Union Of India

Patna High Court · (2023) 02 PAT CK 0036

Indian Penal Code, 1860 — Section 396, 397Criminal Law Amendment Act, 1932 — Section 17Railways Act, 1989 — Section 123, 123(b)(i), 123(c), 124A, 129
High Courts08 Feb 2023Dismissed

Lakshman Sah Vs Chandrakala Devi

Patna High Court · (2023) 02 PAT CK 0020

Specific Relief Act, 1963 — Section 34Hindu Succession Act, 1956 — Section 6, 6(1), 6(1)(a), 6(1)(b), 6(3), 6(4), 6(5)