High Courts01 Feb 2022Disposed Of
M/S Medicine Palace Vs Union Of India
Patna High Court · (2022) 02 PAT CK 0003
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 44 of 49
High Courts01 Feb 2022Disposed Of
Veena Singh Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0002
Constitution Of India, 1950 — Article 226
High Courts01 Feb 2022Disposed Of
Baldev Yadav Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0001
High Courts31 Jan 2022Disposed Of
East India Udyog Limited Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0113
Bihar Goods And Services Tax Act, 2017 — Section 73, 107, 107(6)(1)Central Goods And Services Tax Act, 2017 — Section 73, 107, 107(6)(1), 140
High Courts31 Jan 2022Disposed Of
Mukesh Ram Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0110
High Courts31 Jan 2022Dismissed
Md. Sarfaraz Alam Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0109
Bihar Panchayat Elementary Teachers (Service And Conditions) Rules, 2006 — Rule 6
High Courts31 Jan 2022Disposed Of
Shambhu Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0108
Constitution Of India, 1950 — Article 226
High Courts31 Jan 2022Allowed
Arun Singh Alias Arun Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0107
High Courts31 Jan 2022Disposed Of
M/S. Road Star Logistics Pvt Ltd Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0106
Constitution Of India, 1950 — Article 226, 227Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8, 21, 60, 60(3)Customs Act, 1962 — Section 7, 11, 50, 51
High Courts29 Jan 2022Disposed Of
Puspa Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0112
Constitution Of India, 1950 — Article 226
High Courts29 Jan 2022Disposed Of
Jitendra Kumar Prasad Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0111
Constitution Of India, 1950 — Article 226
High Courts29 Jan 2022Disposed Of
Piyush Priyadarshi Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0105
High Courts29 Jan 2022Disposed Of
M/S Sandip Furniture And Saw Mill Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0104
Constitution Of India, 1950 — Article 226
High Courts29 Jan 2022Disposed Of
Dr. Manoj Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0103
High Courts29 Jan 2022Disposed Of
Arvind Kumar Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0102
Constitution Of India, 1950 — Article 226
High Courts28 Jan 2022Disposed Of
Jitendra Kumar Prasad Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0099
Constitution Of India, 1950 — Article 226
High Courts28 Jan 2022Disposed Of
Kumar Harendra Lal Vs Union Of India
Patna High Court · (2022) 01 PAT CK 0084
High Courts28 Jan 2022Disposed Of
Ritu Kumari Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0083
High Courts28 Jan 2022Disposed Of
Md. Badrul Hussain Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0082
High Courts28 Jan 2022Disposed Of
Anurag Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0081