High Courts14 Feb 2022Disposed Of
Priya Kumari Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0038
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 42 of 49
High Courts14 Feb 2022Disposed Of
Bhola Nath Khan Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0037
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 3(6), 5, 6, 9
High Courts14 Feb 2022Disposed Of
M/S Raj Traders Vs Zonal Manager
Patna High Court · (2022) 02 PAT CK 0036
High Courts14 Feb 2022Disposed Of
M/S Forever Living Trading (India) Private Limited Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0035
Bihar Goods And Services Tax Act, 2017 — Section 73, 79, 107Central Goods And Services Tax Act, 2017 — Section 73, 79, 140
High Courts11 Feb 2022Disposed Of
Nand Lal Mandal Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0041
Constitution Of India, 1950 — Article 226
High Courts11 Feb 2022Dismissed
Dinesh @ Dinesh Kumar @ Dinesh Singh Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0030
Constitution Of India, 1950 — Article 155, 156, 156(3), 164, 164(1), 165, 165(1), 165(3)
High Courts10 Feb 2022Disposed Of
Manju Devi Vs State Of Bihar
Patna High Court · Court Abbr Caseno Dated Casename Councel File No
High Courts10 Feb 2022Disposed Of
Rudra Kant Choudhary Alias Rudrkant Choudhary Vs State Of Bihar
Patna High Court · Court Abbr Caseno Dated Casename Councel File No
High Courts09 Feb 2022Disposed Of
Preeti Priya Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0032
High Courts09 Feb 2022Allowed
Jyoti Joshi Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0031
Constitution Of India, 1950 — Article 14, 16, 142, 226, 226(1), 234Bihar Civil Service (Judicial Branch) (Recruitment) Rules, 1955 — Rule 5A, 5A(3), 15, 16, 17, 18, 19, 20, 21, 22, 23Kerala Judicial Service Rules, 1991 — Rule 7, 7(2)
High Courts09 Feb 2022Disposed Of
Sunil Sah @ Sunil Shah Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0027
Essential Commodities Act, 1955 — Section 7
High Courts09 Feb 2022Disposed Of
Bhadai Ram Vs Chief Managing Director Canara Bank
Patna High Court · (2022) 02 PAT CK 0026
High Courts09 Feb 2022Dismissed
Rajeshwar Rai Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0025
Indian Penal Code, 1860 — Section 145, 148, 149, 302, 307Arms Act, 1959 — Section 27Explosive Substance Act, 1908 — Section 3, 4
High Courts08 Feb 2022Disposed Of
Umesh Kumar Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0029
Bihar Goods And Service Tax Act, 2017 — Section 30
High Courts08 Feb 2022Disposed Of
Kaushal Kishore Mishra Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0028
High Courts07 Feb 2022Dismissed
Alok Ranjan Vs National Institute Of Technology Patna
Patna High Court · (2022) 02 PAT CK 0024
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14
High Courts07 Feb 2022
Baby Kumari Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0023
Indian Penal Code, 1860 — Section 120B, 406, 409, 420, 467, 468, 471Bihar State Universities Act, 1976 — Section 21(2)(d)Code Of Criminal Procedure, 1973 — Section 438(2)
High Courts04 Feb 2022Disposed Of
Ramayan Kumar Rai Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0019
Constitution Of India, 1950 — Article 226
High Courts04 Feb 2022Disposed Of
Ram Dayal Vin Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0018
Constitution Of India, 1950 — Article 226