High Courts28 Feb 2022Disposed Of
Uday Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0079
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 40 of 49
High Courts28 Feb 2022Disposed Of
Chunnu Son Of Ahsan @ Md. Ahsanullah @ Md. Ahsan Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0078
Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition and Excise Act, 2016 — Section 13, 30(a), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts28 Feb 2022Disposed Of
M/S Shiwam Eat Uddog Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0077
High Courts28 Feb 2022Dismissed
Bihar School Examination Board Vs Nagma Praveen
Patna High Court · (2022) 02 PAT CK 0074
High Courts25 Feb 2022Disposed Of
Mukesh Ram Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0083
Constitution Of India, 1950 — Article 226Bihar Panchayat Raj Act, 2006 — Section 123
High Courts25 Feb 2022Allowed
Shubh Narayan Singh Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0082
High Courts25 Feb 2022Disposed Of
Visheshwar Mandal Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0081
Constitution Of India, 1950 — Article 226
High Courts25 Feb 2022Dismissed
Pancham Singh Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0068
High Courts24 Feb 2022Disposed Of
State Of Bihar Vs Ram Gulam
Patna High Court · (2022) 02 PAT CK 0073
High Courts24 Feb 2022Disposed Of
Deepak Kumar Ram Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0072
Constitution Of India, 1950 — Article 226
High Courts24 Feb 2022Disposed Of
R.N. Singh And Co. Chartered Accountants Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0071
Constitution Of India, 1950 — Article 226
High Courts24 Feb 2022Disposed Of
Gulamu Ssaidan Vs M/S Indian Oil Corporation Limited
Patna High Court · (2022) 02 PAT CK 0070
Constitution Of India, 1950 — Article 226
High Courts24 Feb 2022Dismissed
Salamdin Miyan Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0069
Indian Penal Code, 1860 — Section 366, 366A, 504, 506Protection Of Children From Sexual Offences Act, 2012 — Section 8Code Of Criminal Procedure, 1973 — Section 164, 397, 401
High Courts24 Feb 2022Allowed
Navlakho Devi Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0056
Indian Penal Code, 1860 — Section 304B
High Courts23 Feb 2022Dismissed
Satish Kumar Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0060
High Courts23 Feb 2022Disposed Of
Suresh Ram Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0059
Constitution Of India, 1950 — Article 162, 226, 227, 243Bihar Panchayat Raj Act, 1993 — Section 47, 146Bihar Municipal Act, 2007 — Section 419
High Courts23 Feb 2022Disposed Of
Chandra Shekhar Pandey Vs State Of Bihar Bihar
Patna High Court · (2022) 02 PAT CK 0058
High Courts22 Feb 2022Dismissed
M/S Kumar Distributors Pvt Ltd Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0084
Motor Vehicles Act, 1988 — Section 39
High Courts22 Feb 2022Disposed Of
Uday Kumar Singh @ Uday Singh Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0067
Constitution Of India, 1950 — Article 226
High Courts22 Feb 2022Disposed Of
M/S B.K. Polytech Private Limited Vs Canara Bank (Erstwhile Syndicate Bank) Head Office
Patna High Court · (2022) 02 PAT CK 0066