High Courts04 Feb 2022Disposed Of
Rajesh Paswan Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0017
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 43 of 49
High Courts04 Feb 2022Disposed Of
Umesh Pandit Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0016
Constitution Of India, 1950 — Article 226
High Courts04 Feb 2022Disposed Of
Dhirendra Kumar Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0015
Constitution Of India, 1950 — Article 226
High Courts04 Feb 2022Disposed Of
Jitendra Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0014
Constitution Of India, 1950 — Article 226
High Courts04 Feb 2022Disposed Of
Sanjay Mehta Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0013
Constitution Of India, 1950 — Article 226
High Courts03 Feb 2022Disposed Of
Raj Kumar Mishra Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0022
Bihar & Orissa Public Demands Recovery Act, 1914 — Section 7, 9
High Courts03 Feb 2022Disposed Of
Arun Kumar Agrawal Vs Punjab National Bank
Patna High Court · (2022) 02 PAT CK 0021
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(3A), 13(4)
High Courts03 Feb 2022Disposed Of
Jwala Prasad @ Jwala Prasad Singh Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0020
High Courts03 Feb 2022Disposed Of
Dr. Vijay Kumar Vs Principal Secretary
Patna High Court · (2022) 02 PAT CK 0006
High Courts03 Feb 2022Disposed Of
Mithilesh Kumar Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0005
High Courts03 Feb 2022Disposed Of
Dasrath Ram @ Dasrath Paswan Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0004
High Courts02 Feb 2022Partly Allowed
Parsuram Roy Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0076
Indian Penal Code, 1860 — Section 114, 147, 148, 149, 302, 307, 379Arms Act, 1959 — Section 27Code Of Criminal Procedure, 1973 — Section 313
High Courts02 Feb 2022Disposed Of
Subodh Kumar Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0012
Constitution Of India, 1950 — Article 226
High Courts02 Feb 2022Disposed Of
Pradeep Kumar Vs Bihar State Financial Corporation
Patna High Court · (2022) 02 PAT CK 0011
High Courts02 Feb 2022Disposed Of
Rakesh Ranjan Vs Authorized Officer
Patna High Court · (2022) 02 PAT CK 0010
High Courts02 Feb 2022Dismissed
Dr. Sumit Saurav Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0007
High Courts01 Feb 2022Disposed Of
District Manager, Bihar State Food and Civil Supplies Corporation Ltd. Vs Anuradha Devi
Patna High Court · (2022) 02 PAT CK 0034
Constitution Of India, 1950 — Article 14, 16, 19(1)(f), 31(1), 39A, 300ABihar Pension Rules, 1950 — Rule 43(b)
High Courts01 Feb 2022Disposed Of
Manoj Kumar Vs Bihar Agriculture University
Patna High Court · (2022) 02 PAT CK 0033
High Courts01 Feb 2022Disposed Of
Samsung India Electronics Private Limited Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0009
High Courts01 Feb 2022Disposed Of
Ganesh Prasad Gupta Vs State Of Bihar
Patna High Court · (2022) 02 PAT CK 0008