High Courts27 Jan 2022Disposed Of
Sunita Kumari Vs Punjab National Bank
Patna High Court · (2022) 01 PAT CK 0094
Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(4)
COURT ARCHIVE
Patna High Court judgments, 2022
975 judgments · page 45 of 49
High Courts27 Jan 2022Dismissed
Ayush Doctors Organization Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0088
High Courts27 Jan 2022Dismissed
Mukesh Kumar Rai Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0087
Constitution Of India, 1950 — Article 226
High Courts27 Jan 2022Disposed Of
Arti Kumari @ Arti Devi Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0086
High Courts27 Jan 2022Disposed Of
Sudhakar Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0085
High Courts25 Jan 2022Disposed Of
Babita Devi Vs South Bihar Power Distribution Company Limited
Patna High Court · (2022) 01 PAT CK 0097
High Courts25 Jan 2022Disposed Of
M/S Cadbury India Ltd Vs State Of Bihar
Patna High Court · Court Abbr Caseno Dated Casename Councel File No
High Courts25 Jan 2022Disposed Of
Polycab India Ltd. Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0095
High Courts25 Jan 2022Disposed Of
M/S Construction And Construction Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0090
Bihar Contractors Registration Rules, 2007 — Rule 11(ka)(vii)
High Courts25 Jan 2022Allowed
HDFC Bank Ltd Vs Rakesh Kumar Verma
Patna High Court · (2022) 01 PAT CK 0089
Code Of Civil Procedure, 1908 — Section 9, Order 7 Rule 11Arbitration and Conciliation Act, 1996 — Section 11
High Courts24 Jan 2022Disposed Of
M/S Satyendra Kumar And Co. Const. Pvt. Ltd. Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0098
Constitution Of India, 1950 — Article 14, 21, 298Bihar Contractors Registration Rules, 2007 — Rule 11, 11(kha)
High Courts24 Jan 2022Disposed Of
M/S Deepak Raj Navratan Hata Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0093
Bihar Goods And Services Tax Act, 2017 — Section 61, 73, 73(1)
High Courts24 Jan 2022Disposed Of
Dhillon Freight Carriers Pvt. Ltd Vs Commissioner Of State Tax
Patna High Court · (2022) 01 PAT CK 0092
Bihar Goods And Services Tax Act, 2017 — Section 129(3)
High Courts24 Jan 2022Disposed Of
M/S Agarwal Trading Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0091
Bihar Goods And Services Tax Act, 2017 — Section 73, 107
High Courts24 Jan 2022Disposed Of
Godawari Devi Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0079
High Courts24 Jan 2022Disposed Of
M/S Platinum Ispat Industries Private Limited Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0078
High Courts22 Jan 2022Disposed Of
Pramod Kumar Sah Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0077
High Courts22 Jan 2022Disposed Of
Bahadur Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0076
Bihar and Orissa Public Demand Recovery Act, 1914 — Section 7, 9
High Courts22 Jan 2022Disposed Of
Shailendra Kumar Singh Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0075
High Courts22 Jan 2022Disposed Of
Rakesh Kumar Sinha Vs State Of Bihar
Patna High Court · (2022) 01 PAT CK 0074
Constitution Of India, 1950 — Article 226